High Courts29 Mar 2012Dismissed
Smt. Guddi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0407
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 896 of 1,570
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Mohammad Jahir
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0405
Penal Code, 1860 (IPC) — Section 363, 366, 376(2), 506, 511
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Kuldeep @ Nadeem @ Sandeep
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0402
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 380, 454, 511
High Courts29 Mar 2012Allowed
Lalit Verma and Others Vs Smt. Hema Sharma, Smt. S. Sharma, Miss Shikha, and Shri Harsh Sharma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0272
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Ram Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0265
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Smt. Gaurja Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 452
High Courts29 Mar 2012Dismissed
Sita Ram and Others Vs General Manager, Beas Construction Board, B.B.M.B., Secretariat, Sector 19 B, Madhya Marg, Chandigarh-160017, Executive Engineer, Beas Construction Board (Power Wing), Prem Nagar, Bhiwani, Chief Engineer, Beas Construction Board, S.C.O. 62-63, Sector-17, Chandigarh-160 017 and Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chandigarh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0226
High Courts29 Mar 2012Dismissed
Sunita Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0188
High Courts29 Mar 2012Dismissed
Union of India Vs Prem Singh No. 760060941/HC/GD through his sister and Special Power of Attorney Smt. Asha Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0167
Central Reserve Police Force Act, 1949 — Section 10, 11, 12, 13, 9
High Courts29 Mar 2012Dismissed
Union of India and The Officer-in-charge, Records, Bureau of Sailors Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0166
High Courts29 Mar 2012
Bansi Lal and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0048
High Courts29 Mar 2012Allowed
Rajesh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0047
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Roop Lal and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0029
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Bhoop Ram and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0028
High Courts29 Mar 2012Dismissed
State of H.P. Vs Shri Ranjhu Ram, The Superintending Engineer, HPPWD Circle Mandi, District Mandi, H.P. and The Executive Engineer, H.P.P.W.D Division No. -1, Mandi, District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0027
High Courts29 Mar 2012Dismissed
Labour Commissioner, Himachal Pradesh, Department of Labour and Employment, Shimla- 171001 and Labour and Conciliation Officer, Shimla Zone, New Himrus Building, Circular Road, Shimla-171001 Vs Sh. Bhagat Ram and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0026
High Courts29 Mar 2012Dismissed
Labour Commissioner, Department of Labour and Employment, Himachal Pradesh, Shimla-1 and Labour and Conciliation Officer, Shimla Zone Shimla, H.P. Vs Sh. Besar Lal and Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0023
High Courts29 Mar 2012Dismissed
Labour Commissioner, Department of Labour and Employment, Himachal Pradesh, Shimla-1 and Labour and Conciliation Officer, Shimla Zone Shimla, H.P. Vs Sh. Nand Lal and Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0022
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Hari Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0021
High Courts29 Mar 2012Dismissed
Labour Commissioner, Himachal Pradesh, Department of Labour and Employment, Shimla- 171001 and Labour and Conciliation Officer, Shimla Zone, New Himrus Building, Circular Road, Shimla- 171001 Vs Sh Sita Ram and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0005