High Courts18 Apr 2012
ICICI Lombard General Insurance Company Limited Vs Ramesh Chand and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1532
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 894 of 1,570
High Courts17 Apr 2012Dismissed
Baljit @ Bagga Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 720
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(a), 20, 50, 55
High Courts17 Apr 2012
Rameshwar Kumawat Vs Navdeep Jhanwar
High Court Of Himachal Pradesh · (2012) 2 ShimLC 641
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(d), 179, 227Negotiable Instruments Act, 1881 (NI) — Section 138, 2, 3, 72
High Courts16 Apr 2012
National Insurance Company Ltd. Vs Shri Ravinder Kumar and Others
High Court Of Himachal Pradesh · (2013) ACJ 1227 : (2013) 1 ShimLC 452
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts16 Apr 2012
State of H.P. and Another Vs Block Anganwadi Worker''s Union, Jhandutta and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1283
High Courts16 Apr 2012Dismissed
State of H.P. Vs Smt. Sukesh Sharma
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 436, 506
High Courts16 Apr 2012
United India Insurance Company Ltd., Timber House, Shimla Vs Satish Kumar and Others
High Court Of Himachal Pradesh · (2013) ACJ 1160 : (2012) 2 ShimLC 817
Motor Vehicles Act, 1988 — Section 146, 41(4)
High Courts16 Apr 2012Dismissed
State of Himachal Pradesh Vs Anil Kumar and Another
High Court Of Himachal Pradesh · (2012) 2 ShimLC 710
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498(A), 498A
High Courts16 Apr 2012
Sumit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 342, 376(2), 376G, 506
High Courts16 Apr 2012
Gulab Singh Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0011
High Courts16 Apr 2012Dismissed
State of H.P. Vs Gudoo
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts13 Apr 2012Dismissed
Nazir Mohammad Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 3918
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 173, 313Forest Act, 1927 — Section 41, 42
High Courts12 Apr 2012Dismissed
Commissioner of Income Tax Vs Satluj Jal Vidyut Nigam Ltd.
High Court Of Himachal Pradesh · (2012) 250 CTR 113
Income Tax Act, 1961 — Section 147, 148, 153, 153(1)(a), 191
High Courts11 Apr 2012Allowed
Ranbir Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 756 : (2012) 2 ShimLC 1198
High Courts09 Apr 2012Dismissed
Jai Shankar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 759
High Courts09 Apr 2012Allowed
Jagat Ram Vs Karmi Devi and Others
High Court Of Himachal Pradesh · AIR 2012 HP 101 : (2012) 2 ShimLC 739
High Courts09 Apr 2012Allowed
Champa Chauhan (Smt.) Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 700
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Apr 2012Allowed
Karam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 613
Central Civil Services (Conduct) Rules, 1964 — Rule 14
High Courts09 Apr 2012
Satya Parkash Vs Karam Chand
High Court Of Himachal Pradesh · (2012) 2 ShimLC 898
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)(v), 24(5)
High Courts05 Apr 2012
Ranbaxy Laboratories Ltd. Vs Commissioner of C. Ex., Chandigarh
High Court Of Himachal Pradesh · (2012) 279 ELT 194 : (2012) 35 STT 484
Central Excise Rules, 1944 — Rule 57, 57C, 57F(4A), 57H(5)CENVAT (Credit) Rules, 2004 — Rule 14, 15(1), 6(1), 9(2)