Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 10(2), 12, 18, 19, 2(a)

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High Courts01 May 2012Dismissed

State of Himachal Pradesh Vs Gulzari Lal, Prop, of M/s. Jaggi Biscuit Store and Others

High Court Of Himachal Pradesh · (2012) CriLJ 2710 : (2013) 2 Crimes 144

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 10(7)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i)

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High Courts01 May 2012Allowed

Dinesh Kumar and Others Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · AIR 2012 HP 68

Civil Procedure Code, 1908 (CPC) — Section 115, 146Land Acquisition Act, 1894 — Section 18, 28A

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High Courts01 May 2012Dismissed

Sat Prakash and Another Vs Jamna Dass

High Court Of Himachal Pradesh · AIR 2012 HP 66

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High Courts01 May 2012

Nageshwari Devi Vs State of HP and Others

High Court Of Himachal Pradesh · (2012) 05 SHI CK 0027

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High Courts30 Apr 2012Dismissed

State of Himachal Pradesh Vs Santi Devi

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1237

Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302

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High Courts30 Apr 2012Allowed

State of Himachal Pradesh. Vs Moti Ram @ Maghu

High Court Of Himachal Pradesh · (2012) 04 SHI CK 0006

Penal Code, 1860 (IPC) — Section 304, 324

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High Courts27 Apr 2012Dismissed

Saroj Kumari (Smt.) Vs Sh. Rajesh Kumar

High Court Of Himachal Pradesh · (2013) 2 DMC 44 : (2013) 1 DMC 419 : (2012) 2 ShimLC 888

Civil Procedure Code, 1908 (CPC) — Section 35AHindu Marriage Act, 1955 — Section 13(1)(ia)

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High Courts27 Apr 2012Dismissed

Jai Ram Vs Puneet Patial Alias Vinay and Others

High Court Of Himachal Pradesh · (2013) 1 ShimLC 455

Penal Code, 1860 (IPC) — Section 166, 279, 337

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High Courts26 Apr 2012Allowed

Narain Dass Naik Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 1 ShimLC 155

Constitution of India, 1950 — Article 226

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High Courts26 Apr 2012Dismissed

Shubh Timb Steel Ltd. Vs Union of India

High Court Of Himachal Pradesh · (2012) 286 ELT 495 : (2013) 20 GSTR 584

Central Excises and Salt Act, 1944 — Section 37, 37(4), 37(4)(d), 3A, 6Constitution of India, 1950 — Article 14, 19, 21

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High Courts26 Apr 2012Dismissed

State of Himachal Pradesh Vs Ram Rattan and Dharam Pal

High Court Of Himachal Pradesh · (2012) 04 SHI CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 307

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High Courts24 Apr 2012Dismissed

Amar Nath Rana Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) LabIC 1976 : (2013) 1 ShimLC 20

Constitution of India, 1950 — Article 14, 16

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High Courts24 Apr 2012Dismissed

ICICI Lombard General Insurance company Limited Vs Sh. Hem Raj and Sh. J.D. Verma

High Court Of Himachal Pradesh · (2012) 04 SHI CK 0034

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 277Motor Vehicles Act, 1988 — Section 149(2), 170, 173

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High Courts20 Apr 2012Allowed

Manisha Sharma Vs Prem Chand Sharma

High Court Of Himachal Pradesh · (2012) CriLJ 3774

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 323, 498A, 506

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High Courts19 Apr 2012

Agriculture Produce Market Committee, Solan and Others Vs Commissioner of Income Tax

High Court Of Himachal Pradesh · (2012) 04 SHI CK 0016

Cantonments Act, 1924 — Section 3Constitution of India, 1950 — Article 243, 243N, 243P, 243ZFGeneral Clauses Act, 1897 — Section 3(31)

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High Courts19 Apr 2012Dismissed

Tula Singh Sunar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 2 ShimLC 1188

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 42(2)

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