High Courts28 Mar 2012
Smt. Rama Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0540
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 897 of 1,570
High Courts28 Mar 2012
Pratap Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0534
High Courts28 Mar 2012
Shri Des Raj Gautam Vs Sh. Pankaj Kumar Sharma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0518
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Mar 2012Dismissed
The Residents of Village Nagni Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 755
High Courts28 Mar 2012Dismissed
Roshan Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 753
High Courts28 Mar 2012
Anita through her father Sh. Naresh Kumar Vs H.P. Board of School Education
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0450
High Courts28 Mar 2012
M. S. Jamwal, IAS (Retired) Vs Om Parkash Ex-Patwari P.C. Bahadpur and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0413
Penal Code, 1860 (IPC) — Section 34, 420, 468
High Courts28 Mar 2012Dismissed
Roshan Lal Vs Jaimal Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0284
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts28 Mar 2012
Savitri Guleria Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0195
High Courts28 Mar 2012Dismissed
Ram Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 9
High Courts27 Mar 2012Dismissed
Swarna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 748
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1)
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Joginder Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0508
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Ranbir Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0506
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 420, 489A, 489B, 489C, 489D
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Baldev Raj and Sant Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0495
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Mar 2012Allowed
The Union of India and Officer-in-charge Records: The Dogra Regiment Faizabad(UP) 224001 Vs Kuldeep K. Verma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0445
High Courts27 Mar 2012
Rakesh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0438
High Courts27 Mar 2012Dismissed
Sh. Kulwinder Singh Vs Smt. Asha Chauhan
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0416
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts27 Mar 2012
Shri Pervez Akhtar Vs Shri T.G. Negi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0283
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Kancha Tamang
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts27 Mar 2012Dismissed
Himachal Road Transport Corporation, Parivahan Bhawan, Shimla Vs Jatinder Pal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0241
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47