High Courts07 Mar 2012
Smt. Shankuntla Devi Vs Baba Balak Nath Temple Trust and Principal, Baba Balak Nath Sanskrit College
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 913 of 1,570
High Courts07 Mar 2012
Sh. Naveen Puri Vs Sh. Darshan Singh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0053
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Dharminder Singh @ Dhanu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0509
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161
High Courts06 Mar 2012
Sh. Amar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0452
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Khudu Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts06 Mar 2012Allowed
Noop Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0429
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Ajay Kumar, Naveen Kumar, Anil Kumar and Satinder Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0427
Criminal Procedure Code, 1973 (CrPC) — Section 105, 107
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Suresh Kumar Avasthi and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0400
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 409, 411, 468, 471
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Mohd. Ali
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0399
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 363, 366, 376(2), 506
High Courts06 Mar 2012Dismissed
Shri Shamsher Singh Vs Smt. Jasbir Kaur
High Court Of Himachal Pradesh · AIR 2012 HP 83 : (2013) 1 RCR(Civil) 396 : (2012) 2 ShimLC 777
Guardians and Wards Act, 1890 — Section 10, 11, 12, 13, 14Hindu Marriage Act, 1955 — Section 26Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts06 Mar 2012Dismissed
Ramesh Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22Penal Code, 1860 (IPC) — Section 147, 279, 337, 353, 406
High Courts06 Mar 2012
Sh. Jaswant Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0356
High Courts06 Mar 2012
Sh. Hans Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0355
High Courts06 Mar 2012Allowed
Mohinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Pawan Kumar and Vimal Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts06 Mar 2012Dismissed
Sh. Duni Chand Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Mar 2012
Mahipal Panwar Vs State of H.P
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0279
High Courts06 Mar 2012Dismissed
P.L. Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 903
Building and Other Construction Workers Welfare Cess Act, 1996 — Section 1(4), 10, 12, 2, 2(i)(iii)Constitution of India, 1950 — Article 21
High Courts06 Mar 2012Dismissed
Bharat Sanchar Nigam Limited Vs Sh. Duni Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0201
High Courts06 Mar 2012
Sushil Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0181