High Courts05 Mar 2012Dismissed
Krishan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0123
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 916 of 1,570
High Courts05 Mar 2012
Dr. Ashal Kanwar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0122
High Courts05 Mar 2012Dismissed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 31, 427, 482Penal Code, 1860 (IPC) — Section 354, 377, 71
High Courts05 Mar 2012Allowed
Sh. M.C. Kaushik, Deputy Director of Horticulture (Retired) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0057
High Courts05 Mar 2012
Shyama Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0019
High Courts05 Mar 2012Dismissed
Kamal Krishan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0013
High Courts03 Mar 2012Dismissed
Arjun Singh and Bijju Vs Smt. Narpati
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0479
High Courts03 Mar 2012
Subhash Chand Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0475
High Courts03 Mar 2012Allowed
Shri S.P. Saklani Vs Shri Ravinder Singh Thakur
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0449
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts03 Mar 2012Dismissed
Leela Devi Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0448
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), 10, 151Himachal Pradesh Land Revenue Act, 1954 — Section 46Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts03 Mar 2012
Suresh Kumar Vs State Bank of India
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0446
High Courts03 Mar 2012Dismissed
Smt. Indu Bhatia Vs Union of India, Ministry of Petroleum, Oil and Ntural Gas, Indian Oil Corporation Limited and Shri Gurbachan
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0444
High Courts03 Mar 2012
Shiv Dayal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0442
High Courts03 Mar 2012Dismissed
Lal Singh (dead), through LR Shri Balbir Singh Vs Parveen Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0436
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Mar 2012
Sidh Baba Lakshman Jati Ji, Khadi Gramodhyog Vikas Samiti Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0382
High Courts03 Mar 2012
Shri Roop Singh Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0381
Land Acquisition Act, 1894 — Section 4
High Courts03 Mar 2012Dismissed
Shri Ranvir Singh Vs The Presiding Judge, Industrial Tribunal-cum-Labour Court, Shimla, H.P. and The District Horticulture Officer, Chambaghat, Solan, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0380
High Courts03 Mar 2012Allowed
Manohar Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0317
High Courts03 Mar 2012Allowed
Prakash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0316
High Courts03 Mar 2012
Sangeeta Sharma Vs State of H. P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0278