High Courts01 Mar 2012

Brijesh Kumar Sood and Another Vs Brig. K.K. Sood (Retd.) and Another

High Court Of Himachal Pradesh · (2013) 1 RCR(Rent) 75 : (2012) 2 ShimLC 648

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 6 Rule 17Himachal Pradesh Urban Rent Control Act, 1987 — Section 11, 11(1), 11(1)(c), 12, 12(1)(a)Transfer of Property Act, 1882 — Section 109
High Courts01 Mar 2012Allowed

Shri Sonu Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) CriLJ 3210 : (2012) 2 ShimLC 787 : (2012) 2 ShimLC 680

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114A, 35Himachal Pradesh Registration of Births and Deaths Rules, 2003 — Rule 8
High Courts01 Mar 2012Dismissed

State of Himachal Pradesh Vs Desh Raj

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0383

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3