High Courts03 Mar 2012
Bish Ram Vs Het Ram and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0273
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 26 Rule 9, 151
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 917 of 1,570
High Courts03 Mar 2012
United India Insurance Company Ltd. Vs Motor Accident Claims Tribunal-II, Mandi, H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0243
High Courts03 Mar 2012
F.C. Sikh Girls High School, Shimla Vs Smt. Deepika Vashishst
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0240
High Courts03 Mar 2012
Shri Shankru Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0173
High Courts03 Mar 2012Dismissed
Rajender Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0164
High Courts03 Mar 2012Dismissed
Smt. Revti Devi Vs Bala Ram, Nand Lal and Shri Jindu Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0147
Himachal Pradesh Land Revenue Act, 1954 — Section 25(2)
High Courts03 Mar 2012Dismissed
Smt. Rukmani Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0055
High Courts03 Mar 2012Dismissed
Shri Ashwani Goswami Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0042
High Courts03 Mar 2012
Kusum Lata Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0040
High Courts03 Mar 2012
Padam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0030
High Courts03 Mar 2012Dismissed
Anjana Mahindroo Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0024
High Courts03 Mar 2012
Asha Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0010
High Courts03 Mar 2012Allowed
Mahinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts03 Mar 2012Dismissed
State of Himachal Pradesh Vs Pawan Kumar, Madan Lal and Dila Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Mar 2012Allowed
State of Himachal Pradesh Vs Hari Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0486
Civil Procedure Code, 1908 (CPC) — Section 100, 80Forest Act, 1927 — Section 41, 42, 52, 68Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11
High Courts02 Mar 2012
State of Himachal Pradesh Vs Kamla Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0437
Civil Procedure Code, 1908 (CPC) — Section 100, 80
High Courts02 Mar 2012
Gauri Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0370
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 307, 324
High Courts02 Mar 2012
Smt. Kanta Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0348
High Courts02 Mar 2012
Om Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 622
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 35, 50, 50(1)
High Courts02 Mar 2012
Smt. Krishna Thakur Vs Himachal Road Transport Corporation and Sh. Padam Nabh
High Court Of Himachal Pradesh · (2012) ACJ 2686 : (2012) 2 ShimLC 1098 : (2012) 4 TAC 260
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)