High Courts01 Mar 2012Dismissed
Ram Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0374
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 919 of 1,570
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Daulat Ram, Jeet Singh and Roshan Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 382
High Courts01 Mar 2012
Kalyan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts01 Mar 2012
Sh. Rajesh Kumar @ Munnu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 806 : (2012) 2 ShimLC 601
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Oaths Act, 1969 — Section 4, 5, 7
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Lalman
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0351
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 436, 506
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Dhian Singh, Pawan Kumar and Anil Kumar alias Gaggan Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 304, 34, 451
High Courts01 Mar 2012
Sahil Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0345
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 149, 307
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Vinay Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0340
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 323, 326, 34, 341, 356
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Manoj Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts01 Mar 2012
Madhu Soodan and Naresh Kumari Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0337
High Courts01 Mar 2012
Smt. Sharda Rani Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0335
High Courts01 Mar 2012
Sh. Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0334
High Courts01 Mar 2012Allowed
Shri Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0332
High Courts01 Mar 2012
Guman Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0324
High Courts01 Mar 2012
Subhash Chauhan and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0171
High Courts01 Mar 2012Dismissed
Praveen Verma Vs Himachal Pradesh State Election Commission and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0116
High Courts01 Mar 2012
Surinder Kumar, Raghupati and Smt. Banti Devi Vs Laxman Dass and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0115
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 18 Rule 3(A), Order 7 Rule 14, 151
High Courts01 Mar 2012Dismissed
State of H.P. Vs Gurcharan Singh alias Kala, Salinder Singh alias Chindu, Mehar Singh alias Ghuggi and Sodhi Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 34
High Courts29 Feb 2012Dismissed
Regional Provident Fund Commissioner, Employees Provident Fund Organization, Block No. 34, Bhavishaya Nidhi Bhawan, SDA Complex, Kasumpti, Shimla-171 009, Himachal Pradesh and Assistant Provident Fund Commissioner, Employees Provident Fund Organization, Block No. 34, Bhavishaya Nidhi Bhawan, SDA Complex, Kasumpti, Shimla-171009, Himachal Pradesh Vs Smt. Saroj Kumari
High Court Of Himachal Pradesh · (2012) 3 LLJ 784
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts29 Feb 2012Dismissed
The Himachal Pradesh State Forest Corporation Ltd. Vs The Presiding Judge, Labour Court, Distt. Court Complex Shimla-1 and Sh. Ashok Kumar
High Court Of Himachal Pradesh · (2012) 133 FLR 684 : (2012) LLR 770
Industrial Disputes Act, 1947 — Section 25F, 25N