High Courts28 Feb 2012Allowed
Rakesh Kumar alias Rocky Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 323, 325, 326, 333, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 921 of 1,570
High Courts28 Feb 2012
Dilu alias Tilu Vs Devta Risha of Kanda, a deity through its Kardars Shri Mehar Chand and Puran Chand
High Court Of Himachal Pradesh · AIR 2012 HP 74 : (2013) 1 RCR(Civil) 497 : (2012) 2 ShimLC 1108
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 37(3), 46
High Courts28 Feb 2012Dismissed
State of H.P. Vs Ashok Kumar and Surinder Kumar
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 61
High Courts28 Feb 2012Dismissed
State of Himachal Pradesh Vs Manjeet Singh alias Pammi and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 506
High Courts28 Feb 2012Dismissed
State of Himachal Pradesh Vs Harish Kumar Malik
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts28 Feb 2012Allowed
Labour Commissioner, Department of Labour and Employment, Himachal Pradesh, Shimla and Labour and Conciliation Officer, Shimla Zone, Shimla, H.P. Vs Shri Dharam Pal and Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 135 FLR 606 : (2012) 3 LLJ 743 : (2013) LLR 93
Industrial Disputes Act, 1947 — Section 10(1)
High Courts28 Feb 2012Dismissed
State of H.P. Vs Chuni Lal
High Court Of Himachal Pradesh · (2012) CriLJ 3343 : (2012) 2 ShimLC 675
Prevention of Food Adulteration Act, 1954 — Section 11, 11(1), 13(2), 13(2A), 13(2B)Prevention of Food Adulteration Rules, 1955 — Rule 23, 29, 32, 4, 4(1)
High Courts28 Feb 2012Dismissed
State of H.P. Vs Gurdeep Singh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0059
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 50(5)
High Courts28 Feb 2012
Ms. Nitika Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0055
High Courts28 Feb 2012Dismissed
State of Himachal Pradesh Vs Sunka Ram @ Sunku and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts28 Feb 2012Allowed
Ajay Chandel Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 201, 306, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(15)
High Courts28 Feb 2012Dismissed
Smt. Prabhu Devi and Others Vs Smt. Vijay Laxmi and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1182
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 58, 91, 92Registration Act, 1908 — Section 17, 49
High Courts28 Feb 2012Allowed
Ram Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 379
High Courts28 Feb 2012
Kiran Bala Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 154, 437, 438Penal Code, 1860 (IPC) — Section 307, 328, 34, 498A
High Courts28 Feb 2012
Neel Chand and Bal Krishan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0038
High Courts28 Feb 2012
Kamlesh Rani (Lec. Political Science) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0034
High Courts28 Feb 2012
Sh. Partap Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0030
High Courts28 Feb 2012
Pushpa Devi Thakur Vs State of HP
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0028
High Courts28 Feb 2012Allowed
Sarvjeet Malhotra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts28 Feb 2012
Ravinder Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 379, 411