COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 922 of 1,570

High Courts28 Feb 2012

Vivek Thakur alias Babbu Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0022

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 149, 307, 341

High Courts28 Feb 2012Dismissed

Nirmal Panwar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120(B), 420

High Courts28 Feb 2012

Jagjit Singh, through Sh. Baljeet Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 506

High Courts28 Feb 2012Dismissed

Sudesh Kumar Vs Rachhpal Singh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0019

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts28 Feb 2012

Upender Chona Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0017

High Courts28 Feb 2012

Bhupesh Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0016

High Courts28 Feb 2012

Girish Pathania Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0015

High Courts28 Feb 2012Allowed

Bhagwant Singh alias Billu Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

High Courts28 Feb 2012Dismissed

Ranjeet Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 2 ShimLC 842

Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 352Probation of Offenders Act, 1958 — Section 3

High Courts28 Feb 2012Dismissed

State of H.P. Vs Harbinder Singh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0010

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 42

High Courts28 Feb 2012

Shri Ram Nath Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0007

High Courts28 Feb 2012Allowed

Sajid Ali Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304

High Courts28 Feb 2012Dismissed

State of Himachal Pradesh Vs Surjit Singh @ Shinda

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 27, 50Penal Code, 1860 (IPC) — Section 191, 192

High Courts27 Feb 2012Dismissed

Anil Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 489B, 489C

High Courts27 Feb 2012

Tarna Treads Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 49 VST 189

Himachal Pradesh Value Added Tax Act, 2005 — Section 2(f), 45, 45(2), 46, 46(1)

High Courts27 Feb 2012Dismissed

State of Himachal Pradesh Vs Suresh Kumar and Others

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0027

Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325

High Courts14 Feb 2012

Ranjit Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0048

High Courts14 Feb 2012

Sarjeevan Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0026

High Courts10 Feb 2012

Mela Ram Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0069

High Courts10 Feb 2012

Suresh Chand (Kumar), Kamal Chand, Hari Singh and Anita Kumari Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 02 SHI CK 0068