High Courts10 Feb 2012
Shyam Lal Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0047
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 923 of 1,570
High Courts10 Feb 2012
Mohar Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0046
High Courts10 Feb 2012
Sh. Kali Kant Vs Smt. Raman Jit Chadda
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Feb 2012
Rama Nand Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0018
High Courts10 Feb 2012
Sant Ram, Mangat Ram and Jalam Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0005
High Courts10 Feb 2012
Rajinder Singh, Jagdish and Virender Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0004
High Courts07 Feb 2012
Narvada Bharadwaj Vs The Himachal Pradesh Horticulture Marketing and Processing Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0045
High Courts31 Jan 2012
Sh. Molu Ram Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 167, 420, 467, 468
High Courts20 Jan 2012
Prem Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13
High Courts20 Jan 2012
Kulwant Singh alias Monu Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 341, 376, 506
High Courts17 Jan 2012Allowed
Vipin Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 411
High Courts17 Jan 2012Dismissed
Virender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 489B, 489C
High Courts17 Jan 2012
Sanjay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 149, 323, 326, 506
High Courts13 Jan 2012
Shri Deepak Saini Vs State of H.P. and H.P. State Cooperative Wool Procurement and Marketing Federation Limited
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0226
High Courts13 Jan 2012Dismissed
Khima Ram Vs Mast Ram, Vijay Kumar, Ravi and Hariman
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0225
Himachal Pradesh Land Revenue Act, 1954 — Section 120, 123, 124, 124(2), 135Punjab Land Revenue Act, 1887 — Section 111Transfer of Property Act, 1882 — Section 54
High Courts13 Jan 2012Allowed
M/s. Jaiprakash Associates Limited (Proprietor of Jaypee Himachal Cement Plant) Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0207
Himachal Pradesh Taxation (On Certain Goods Carried by Road) Act, 1999 — Section 3, 3(1), 3(2), 4, 4(A)Incentive Rules, 2004 — Rule 19, 19.1Representation of the People Act, 1951 — Section 8(3)
High Courts13 Jan 2012Allowed
M/s Apple Valley Developers Vs M/s Kirloskar Construction and Engineers Ltd.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0188
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10High Court of Himachal Pradesh (Original Side) Rules, 1997 — Rule 4
High Courts13 Jan 2012Allowed
Smt. Vinod Chandel Vs Abhilasha Chandel
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 239, 244, 245Penal Code, 1860 (IPC) — Section 420, 506, 506
High Courts13 Jan 2012
Mohinder Singh Guleria Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0148
Central Civil Services (Pension) Rules, 1972 — Rule 17, 30Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 24(5)
High Courts13 Jan 2012Dismissed
Sushil Ahmed Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 323, 376, 452