High Courts12 Jan 2012
Satish Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0199
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 925 of 1,570
High Courts12 Jan 2012Dismissed
Bhuvnesh Kumar and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0179
Constitution of India, 1950 — Article 14, 16, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)
High Courts12 Jan 2012Dismissed
The Managing Director, Himachal Road Transport Corporation, Shimla-2 Vs Sh. Lekh Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0178
High Courts12 Jan 2012Dismissed
The Managing Director, Himachal Road Transport Corporation, Shimla-2 Vs Shri Shanker Sharma
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0177
High Courts12 Jan 2012Dismissed
The Secretary (Forests) to the Govt. of H.P., Shimla-2, The Principal Chief Conservator of Forests, Himachal Pradesh, Talland Shimla-171002 and The Divisional Forest Officer, Mandi, District Mandi Vs Sh. Ramesh Chand
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0147
High Courts12 Jan 2012Dismissed
State of Himachal Pradesh Vs Sh. Sunil Dev, Sr. Assistant and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0146
High Courts12 Jan 2012Dismissed
State of HP Vs Fajaldeen
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 377
High Courts12 Jan 2012Dismissed
Thuma Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 506
High Courts12 Jan 2012
National Insurance Company Limited Vs Sh. Parveen Kumar, Sh. Amit Behal and Sh. Ramesh Kumar
High Court Of Himachal Pradesh · (2013) ACJ 1787
Motor Vehicles Act, 1988 — Section 166(2), 168, 168
High Courts12 Jan 2012
Oriental Insurance Company Ltd. Vs Smt. Samila, Sh. Yashpal, Shri Sunder Singh Nainta and Shri Pardeep Sh. Harnam Singh Vs Oriental Insurance Company Ltd., Shri Sunder Singh Nainta and Shri Pardeep
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0079
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Motor Vehicles Act, 1988 — Section 149(2)
High Courts12 Jan 2012
Kapoor Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0078
High Courts12 Jan 2012
M/s Una Highways Bus Service Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0074
Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 14(2)
High Courts12 Jan 2012
Manju Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0025
High Courts12 Jan 2012
Vivek Kumar Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0005
High Courts11 Jan 2012Allowed
Court on its own motion Vs The Government of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0208
Constitution of India, 1950 — Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 173(8)
High Courts11 Jan 2012Dismissed
Gurjan Singh Grewal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 438Himachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 1999 — Section 5Penal Code, 1860 (IPC) — Section 120B, 420
High Courts11 Jan 2012
Kaushalya Rathour Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0097
High Courts11 Jan 2012Dismissed
Dr. Jyoti Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0051
High Courts10 Jan 2012
Laxmi Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0144
Constitution of India, 1950 — Article 226
High Courts10 Jan 2012Dismissed
State of Himachal Pradesh Vs Ranjeet Singh, Raj Kumar, Rajesh Kumar Sharma and Suresh Kumar
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 332, 333, 34, 341