High Courts09 Jan 2012
Neena Kumari Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0068
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 927 of 1,570
High Courts09 Jan 2012Dismissed
Himalu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 323, 325, 326
High Courts09 Jan 2012
Hansa Devi Vs Girish Gupta
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0065
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jan 2012
Ms. Neena Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0035
High Courts09 Jan 2012
Tikkam Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0034
High Courts09 Jan 2012Allowed
Puri Brothers Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2012) 205 TAXMAN 163
Income Tax Act, 1922 — Section 34(1)(b)Income Tax Act, 1961 — Section 10, 139, 142, 143, 143(1)
High Courts09 Jan 2012
Santosh Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0011
High Courts06 Jan 2012
Punjab State Power Corporation Ltd., Patiala and The Resident Engineer Punjab State Power Corporation Ltd. Shanan Power House Vs Sh. Barphu Ram and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0220
High Courts06 Jan 2012
Dev Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0216
High Courts06 Jan 2012
Rajinder Kumar Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 726
High Courts06 Jan 2012
Kanta Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0214
High Courts06 Jan 2012
Sh. Chamaroo Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0213
High Courts06 Jan 2012
Sarup Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0210
High Courts06 Jan 2012
Sh. Pradeep Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0209
High Courts06 Jan 2012
Bali Ram Vs The Himachal Pradesh Horticulture Marketing and Processing Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0197
High Courts06 Jan 2012Allowed
Gian Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 439Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts06 Jan 2012
Smt. Roshni Devi Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts06 Jan 2012Dismissed
State of Himachal Pradesh Vs Shri Anil Kumar
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0176
High Courts06 Jan 2012Dismissed
Jassi Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0171
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 120, 409, 468
High Courts06 Jan 2012Allowed
Jasbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438Penal Code, 1860 (IPC) — Section 363, 498