High Courts10 Jan 2012Allowed
Shri Prakash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 397, 401, 483Penal Code, 1860 (IPC) — Section 354, 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 926 of 1,570
High Courts10 Jan 2012
Shri Gumat Ram Vs Shri Mani Devi
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0020
Constitution of India, 1950 — Article 227
High Courts10 Jan 2012
The Executive Engineer, H.P.P.W.D. B and R Division, Nalagarh, District Solan, H.P. and The Assistant Engineer, H.P.P.W.D. B and R Sub Division, Ramshehar Division Nalagarh, District Solan, H.P. Vs Shri Premu
High Court Of Himachal Pradesh · (2012) 133 FLR 319 : (2012) 3 LLJ 453
Workmens Compensation Act, 1923 — Section 30, 4A
High Courts09 Jan 2012Dismissed
Smt. Beasan Devi and Others Vs Raj Lal
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0227
Motor Vehicles (Amendment) Act, 1994 — Section 10(2)
High Courts09 Jan 2012Dismissed
Smt. Hari Devi and Kumari Sita Devi Vs Smt. Kaushalya Devi and Smt. Nirmala Devi
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0224
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(3)
High Courts09 Jan 2012Allowed
M/s Puri Brothers Vs C.I.T., Railway Board Building, Income Tax Office, Shimla (H.P).
High Court Of Himachal Pradesh · (2012) 252 CTR 316
Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 10, 139, 142(1), 143, 143(1)
High Courts09 Jan 2012
Jagat Ram Vs State of H.P., Chief Executive Officer-cum-Secretary H.P. Housing and Urban Development Authority, Nigam Vihar, Shimla-171002 and Er. Som Nath Mahant, Executive Engineer (Civil) HIMUDA Division Dharamshala, District Kangra, H.P. Desh Raj Gandhi Vs The Himachal Pradesh Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0204
Constitution of India, 1950 — Article 12
High Courts09 Jan 2012Dismissed
Devi Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0195
Recruitment and Promotion Rules 1999 — Rule 11
High Courts09 Jan 2012Dismissed
Lalita Sharma Vs State of Himachal Pradesh, Arvind Sharma, Jeet Ram Sharma and Indira Sharma
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0193
Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts09 Jan 2012
Smt. Kalpana Rachaik Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0175
High Courts09 Jan 2012
Smt. Usha Rani Gularia Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0170
High Courts09 Jan 2012Dismissed
Smt. Urmila Devi Vs Smt. Sarita Devi and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0165
Penal Code, 1860 (IPC) — Section 500
High Courts09 Jan 2012
Hindustan Petroleum Corporation Ltd. Vs M/s Garg Gas Service, Kasauli
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0156
High Courts09 Jan 2012
Smt. Premo Devi Vs Union of India and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0126
High Courts09 Jan 2012
Jitender Kumar Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0125
High Courts09 Jan 2012
Kamlesh Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0120
Limitation Act, 1963 — Section 5
High Courts09 Jan 2012
Hem Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0109
High Courts09 Jan 2012Dismissed
Smt. Manpreet Kaur alias Preet Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 109, 302, 498A
High Courts09 Jan 2012
Kamlesh Kumari Vs Aman Kishore
High Court Of Himachal Pradesh · AIR 2012 HP 33 : (2012) 2 DMC 321
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 24
High Courts09 Jan 2012
State of H.P. Vs Sher Singh alias Fala and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 149, 307