CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 924 of 1,570

High Courts13 Jan 2012Dismissed

The Chairman-Cum-Managing Director, Cement Corporation of India Ltd., Core No. 5, Scope Complex, Lodhi road, New Delhi and The General Manager, Cement Corporation of India Ltd., Post Office-Rajban Cement Factory, District Sirmour-171029 (H.P.) Vs Central Government Industrial Tribunal-Cum-Labour Court -I, Chandigarh and others, Shri Anup Kumar

High Court Of Himachal Pradesh · (2012) 3 LLJ 359

Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 15, 15(2)Contract Labour (Regulation and Abolition) Act, 1970 — Section 21, 21(2)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 18(2), 18(3), 19(2), 20, 20(2)
Read judgment
High Courts13 Jan 2012

Bini Ram Vs Ramesh Bisht

High Court Of Himachal Pradesh · (2012) 01 SHI CK 0030

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
Read judgment