High Courts29 Feb 2012Dismissed
Sh. Man Singh and Others Vs State of H.P. Secretary (Education) to the Govt. of H.P. Shimla - 2 and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0076
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 920 of 1,570
High Courts29 Feb 2012
Shri Khem Raj Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 376, 379, 511
High Courts29 Feb 2012Dismissed
Seema Devi Vs Shri Sukh Dev Singh, Shri Sunil Kumar and Shri Sarup Lal
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0066
Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 506
High Courts29 Feb 2012
Ajeet Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0057
High Courts29 Feb 2012Dismissed
State of Himachal Pradesh Vs Diwakar Raj alias Palas Pathak and Deepu Biswas alias Chhotu
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Feb 2012
State of Himachal Pradesh Vs Ratti Ram and Surjeet Singh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0053
Himachal Pradesh Land Revenue Act, 1954 — Section 163Penal Code, 1860 (IPC) — Section 420, 465, 467, 471, 478
High Courts29 Feb 2012Allowed
Sh. Ravinder Gupta, Sh. Naresh Kumar and Smt. Saroj Rani Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 438Penal Code, 1860 (IPC) — Section 406, 498(A), 506
High Courts29 Feb 2012
Rajender Singh and Vikrant Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0033
High Courts29 Feb 2012
Swami Vivekanand Education Society Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0032
High Courts29 Feb 2012
Arvind Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0031
High Courts29 Feb 2012
The Secretary (PWD) to the Govt. of H.P. Shimla-2 Vs Nardeep
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0014
High Courts29 Feb 2012Allowed
Shri Subhash Thakur Vs State of Himachal Pradesh and The Executive Engineer, Karsog Division, HPPWD, Karsog, District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0013
Arbitration and Conciliation Act, 1996 — Section 9
High Courts29 Feb 2012
Ravinder Kumar Hansretta, Kalyan Singh and Davinder Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0009
High Courts29 Feb 2012Dismissed
State of Himachal Pradesh Vs Kapil Dev and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts28 Feb 2012
Narain Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0081
High Courts28 Feb 2012Dismissed
Smt. Kanta Mahajan, through General Power of Attorney Shri Satya Pal Mahajan and Shri Satya Mal Mahajan Vs Municipal Corporation, Dalhousie
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0079
Municipal Act, 1994 — Section 212(1)
High Courts28 Feb 2012Dismissed
Shri Samdup Chhosfale Negi and Sh. Samdup Chhosfale Negi C/o Sh. Heer Singh Bhandari, Subzi Mohalla, behind Post office Reckong Peo, Distt. Kinnaur, H.P. Vs Union of India
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0077
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts28 Feb 2012
Er. Naresh Katoch, Senior Executive Engineer, Electrical Division, HPSEB Ltd. Kangra, H.P Vs H.P. State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0075
High Courts28 Feb 2012
Adwitiya Lakahnpal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 328, 34, 342, 376, 498A
High Courts28 Feb 2012
Charna Ram Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37