High Courts30 Jul 2020Disposed Of
Harbans Lal Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0024
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 450 of 1,570
High Courts30 Jul 2020Dismissed
Sat Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0023
High Courts30 Jul 2020Disposed Of
Ajay Singh Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0021
High Courts30 Jul 2020Disposed Of
Pinku Kumar @ Bunty Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0020
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 313, 439
High Courts30 Jul 2020Disposed Of
Jiwan Lal Vs State of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0019
High Courts30 Jul 2020Allowed
Abhishek Kumar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0018
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 389(1), 437, 437A, 438, 439, 440, 440(1), 441, 441A, 441(2), 441(3), 445, 446, 446A, 499
High Courts29 Jul 2020Disposed Of
Karan And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0027
Constitution Of India, 1950 — Article 21
High Courts28 Jul 2020Disposed Of
Maharishi Markandeshwar University And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0028
High Courts23 Jul 2020Disposed Of
Shashi Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0057
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164, 313, 439
High Courts23 Jul 2020Disposed Of
Bobby @ Babli Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0056
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts23 Jul 2020Disposed Of
Jyoti Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0055
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 323, 354, 504, 506
High Courts23 Jul 2020Disposed Of
Neter Lal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0054
High Courts23 Jul 2020Disposed Of
Arvind Kumar Nadda Vs Manoj Kumar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0053
High Courts23 Jul 2020Dismissed
Ritu Raj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0052
High Courts23 Jul 2020Disposed Of
Ajit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0051
Prevention Of Corruption Act, 1988 — Section 7, 13(I)(D), 13(2)
High Courts23 Jul 2020Allowed
Anil Kumar Vs State Of HP And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0050
High Courts23 Jul 2020Dismissed
Bajaj Allianz General Insurance Company Limited Vs Krishna Devi & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0049
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1
High Courts23 Jul 2020Disposed Of
Roshan Lal Vs Anil Bahari
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0048
High Courts23 Jul 2020Disposed Of
Raj Mal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0045
High Courts23 Jul 2020Disposed Of
Tara Devi & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0043
Constitution Of India, 1950 — Article 227