High Courts05 Aug 2020Dismissed
Himanshu Vs Himachal Pradesh Public Service Commission & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0028
Constitution Of India, 1950 — Article 32
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 448 of 1,570
High Courts05 Aug 2020Disposed Of
Giridhar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0003
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts04 Aug 2020Disposed Of
Umesh Sood Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0118
High Courts04 Aug 2020Disposed Of
Kanwar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0117
High Courts04 Aug 2020Disposed Of
Harish Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0116
High Courts04 Aug 2020Disposed Of
Rajeev Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0114
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29, 37
High Courts04 Aug 2020Disposed Of
Chamel Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0113
High Courts04 Aug 2020Allowed
Vinay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0112
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446APrevention of Corruption Act, 1988 — Section 7,8
High Courts04 Aug 2020Allowed
Hemant Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0111
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 306, 420
High Courts04 Aug 2020Disposed Of
Prem Raj Vs State OF Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0098
Indian Penal Code, 1860 — Section 306
High Courts04 Aug 2020Disposed Of
Roshan Lal Vs Himachal Pradesh State Civil Supply Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0097
High Courts04 Aug 2020Allowed
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0096
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446APrevention Of Corruption Act, 1988 — Section 7, 8
High Courts04 Aug 2020Allowed
Chander Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0095
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 406, 420
High Courts04 Aug 2020Allowed
Harish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0094
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438,438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 406, 420
High Courts04 Aug 2020Disposed Of
Rajeev Dhawan And Others State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0025
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts04 Aug 2020Disposed Of
Dr. Rajesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0024
High Courts04 Aug 2020Disposed Of
Ranbir Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0023
High Courts04 Aug 2020Disposed Of
Shahid Khan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0021
High Courts04 Aug 2020Disposed Of
Hirdya Ram Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0020
High Courts04 Aug 2020Disposed Of
Ravinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 438Information Technology Act, 2000 — Section 67, 67B