High Courts05 Aug 2020Disposed Of
Suresh Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0272
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 447 of 1,570
High Courts05 Aug 2020Allowed
Sandeep Kumar @ Happy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0271
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2 (viia), 2 (xxiiia), 21, 29, 37, 61, 85
High Courts05 Aug 2020Dismissed
Kamini Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0093
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2020
Keshav Dev Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0091
High Courts05 Aug 2020Disposed Of
Veena Kumari Vs Rugved Thakur And Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0090
High Courts05 Aug 2020
Madan Lal Vs Amitabh Awasthi And Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0089
High Courts05 Aug 2020Disposed Of
Harwans Singh & Others Vs Dr. Devinder Kumar Gupta
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0088
High Courts05 Aug 2020
Sandeep Mandyal Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0086
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts05 Aug 2020Disposed Of
Duni Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0085
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 306, 376
High Courts05 Aug 2020Dismissed
Siraj K Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37
High Courts05 Aug 2020Disposed Of
Parveen Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0039
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts05 Aug 2020Disposed Of
Kalu @ Rustam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0038
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 363, 366, 452, 342, 376
High Courts05 Aug 2020Disposed Of
Ashraf Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0037
Indian Penal Code, 1860 — Section 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts05 Aug 2020Disposed Of
Joginder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0036
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts05 Aug 2020Disposed Of
Chetan Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0035
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 498A, 506
High Courts05 Aug 2020Disposed Of
Anant Ram And Others Vs Dr.Y.S.Parmar University Of Horticulture And Forestry, Nauni And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0034
Constitution Of India, 1950 — Article 21, 23Himachal Pradesh Universities Of Agriculture, Horticulture And Forestry Act, 1986 — Section 54
High Courts05 Aug 2020Disposed Of
Akshay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21,29, 61, 85
High Courts05 Aug 2020Disposed Of
Gorkha Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0031
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts05 Aug 2020Disposed Of
Sourav Gill Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0030
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366A, 376
High Courts05 Aug 2020Disposed Of
Partap Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0029
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 18