High Courts07 Aug 2020Disposed Of
Rohit Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0243
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 445 of 1,570
High Courts07 Aug 2020Allowed
Vidya Devi And Others Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0242
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1
High Courts07 Aug 2020Disposed Of
Ram Swaroop Verma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0241
Constitution Of India, 1950 — Article 14Demobilized Armed Forces Personnel (Reservation Of Vacancies In Himachal Pradesh State Non Technical Services) Rules, 1972 — Rule 3
High Courts07 Aug 2020Disposed Of
Paramjit Singh @ Pamma Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0239
United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts07 Aug 2020Disposed Of
Harpal Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0238
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Aug 2020Disposed Of
Meena Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0237
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A
High Courts07 Aug 2020Disposed Of
Bharat Bhushan Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0236
High Courts07 Aug 2020Disposed Of
Braham Dass (Brahamu Ram) Vs Financial Commissioner (Appeals) And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0235
Constitution Of India, 1950 — Article 14
High Courts07 Aug 2020Disposed Of
Jatinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0233
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 61, 85
High Courts07 Aug 2020Disposed Of
Bishan Dass Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0232
High Courts07 Aug 2020Disposed Of
Madan Vs State Of Himachal
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0231
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts07 Aug 2020Disposed Of
Balwinder Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0229
High Courts07 Aug 2020Disposed Of
Subhash Chand (1st) Vs Dr. Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0027
Administrative Tribunals Act, 1985 — Section 17
High Courts07 Aug 2020Allowed
Sunny Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0017
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts07 Aug 2020Disposed Of
Jaswinder And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0016
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 323, 307, 420, 452, 467, 468, 471, 506
High Courts07 Aug 2020Disposed Of
Umesh Kumar Vs Ain Singh Thakur And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0015
High Courts07 Aug 2020Disposed Of
Yusuf Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0014
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 20, 21, 37, 42(2)Motor Vehicles Act, 1988 — Section 181
High Courts07 Aug 2020Disposed Of
Kumari Adarsh Bala & Others Vs Yogesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0013
High Courts07 Aug 2020Disposed Of
Devi Lal Vs G.M. NHPC
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0011
Land Acquisition Act, 1894 — Section 18
High Courts07 Aug 2020Disposed Of
Kali Dass Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0008
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)