High Courts11 Aug 2020Disposed Of
Gauri Urav Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0081
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 443 of 1,570
High Courts11 Aug 2020Disposed Of
Dev Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0080
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 143(e)
High Courts11 Aug 2020Dismissed
Pepsu Road Transport Corporation, Patiala Vs Mehar Chand (Deceased) Through LR’s Sugriv Singh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0079
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 3Motor Vehicles Act, 1988 — Section 166
High Courts11 Aug 2020Allowed
Sarvesh Bhatia And Anr Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0078
High Courts11 Aug 2020Disposed Of
Aman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0077
Indian Penal Code, 1860 — Section 120B, 328, 376, 506
High Courts11 Aug 2020Disposed Of
Shoiab Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0076
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439
High Courts11 Aug 2020Disposed Of
Mubeen Ali And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0075
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 437, 438, 439Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 307, 341
High Courts11 Aug 2020
Desh Raj Vs Kamlesh Kumar And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0074
High Courts11 Aug 2020Disposed Of
Sarwan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0073
Indian Penal Code, 1860 — Section 323, 376, 452, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Aug 2020Allowed
Bonny Abhinav Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0227
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 148, 149, 326, 341, 379A, 506
High Courts10 Aug 2020Allowed
Avtar Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0226
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 148, 149, 326, 341, 379A, 506
High Courts10 Aug 2020Disposed Of
Arun Lakhanpal And Another Vs Manisha Nanda And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0225
High Courts10 Aug 2020Dismissed
Jagdev Chand Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0223
Demobilised Armed Forces Personal Rules, 1872 — Rule 5(1)
High Courts10 Aug 2020Disposed Of
General Manager, Northern Railway Vs Vishavjeet (Since Deceased) Through His Lrs. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0222
Code Of Civil Procedure, 1908 — Order 22 Rule 4
High Courts10 Aug 2020Dismissed
Dinesh Kumar Vs Divesh Kumar And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0221
High Courts10 Aug 2020Disposed Of
Sanjeev Kumar & Another Vs Ram Subhag Singh & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0070
High Courts10 Aug 2020Disposed Of
Jaswant Kaur Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0069
High Courts10 Aug 2020Disposed Of
Amarjeet Alias Amru Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0068
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts10 Aug 2020Disposed Of
Gopal Dass Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0067
High Courts10 Aug 2020Disposed Of
Goverdhan Chauhan And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0066