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High Court Of Himachal Pradesh judgments

31,399 judgments · page 442 of 1,570

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High Courts13 Aug 2020Disposed Of

Karloti Gram Sewa Co-Operative Society Ltd. Paplah Vs Rita Devi And Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0107

Constitution Of India, 1950 — Article 227Himachal Pradesh Cooperative Societies Act, 1968 — Section 94
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High Courts13 Aug 2020Disposed Of

Rajesh Kumar Vs State OF Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0105

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
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High Courts13 Aug 2020Dismissed

Sumedha Bhatti Vs State Of H.P And Ors

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0104

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High Courts13 Aug 2020Disposed Of

Het Ram Vs H.P.T.D.C. & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0103

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High Courts13 Aug 2020Dismissed

Som Dutt Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0102

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High Courts13 Aug 2020Dismissed

Vinay Kumar Vs State Of H.P And Ors

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0100

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High Courts13 Aug 2020Dismissed

Parvesh Kumar Vs State Of H.P And Ors

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0099

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High Courts11 Aug 2020Disposed Of

Pawana Kumari Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0219

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High Courts11 Aug 2020Disposed Of

Attar Singh Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0218

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High Courts11 Aug 2020Disposed Of

Rulia Ram Vs H.P.T.D.C. & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0217

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High Courts11 Aug 2020Disposed Of

Raj Kumar Mishra Vs Amarjeet Singh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0216

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High Courts11 Aug 2020Disposed Of

Suresh Kumar Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0214

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High Courts11 Aug 2020Dismissed

Vidya Devi Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0213

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High Courts11 Aug 2020Disposed Of

Kali Charan Vs Himachal Pradesh State Electricity Board And Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0211

Constitution Of India, 1950 — Article 14, 38, 39
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High Courts11 Aug 2020Disposed Of

Prem Lata Vs Arun Sharma

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0210

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High Courts11 Aug 2020Disposed Of

Ramesh Chand Vs Sandeep Bhatnagar

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0209

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High Courts11 Aug 2020Allowed

Madan Lal Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0208

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High Courts11 Aug 2020Dismissed

Anil Sharma Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0207

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354D(2)
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High Courts11 Aug 2020Disposed Of

M/s Nirvana Woods & Hotel Pvt. Ltd. Vs M/s Diamond Traexim Pvt. Ltd. & Ors

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0083

Constitution Of India, 1950 — Article 227
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High Courts11 Aug 2020Allowed

Krishan Dass Vs Kumad Singh & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0082

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