High Courts14 Aug 2020Disposed Of
Nevideta Chandel Vs Aditya Gautam
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0126
Code Of Civil Procedure, 1908 — Order 25Code Of Criminal Procedure, 1973 — Section 24, 25
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 441 of 1,570
High Courts14 Aug 2020Dismissed
Ajeet Negi Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0125
High Courts14 Aug 2020Disposed Of
Ajay Sood Vs State Bank Of India And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0124
Constitution Of India, 1950 — Article 227
High Courts14 Aug 2020Disposed Of
Chamel Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0123
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376, 370Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17
High Courts14 Aug 2020Disposed Of
Hem Raj Vs K.K. Pant
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0122
High Courts14 Aug 2020Disposed Of
M/s Digital Vision Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0121
Drugs And Cosmetics Rules, 1945, — Rule 70, 76, 85(2), 85(3)Drugs And Cosmetics Act 1940 — Section 18(a)(i), 17A, 23, 25(4), 27(a)Indian Penal Code, 1860 — Section 308
High Courts14 Aug 2020Disposed Of
Shanta Pun Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0120
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts13 Aug 2020Disposed Of
Sunil Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0206
High Courts13 Aug 2020Disposed Of
Kewal Singh And Another Vs Commandant 2nd India Reserve Battalion Sakoh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0204
High Courts13 Aug 2020Disposed Of
Surender Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0203
High Courts13 Aug 2020Disposed Of
Balak Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0202
Indian Penal Code, 1860 — Section 120B, 419, 420
High Courts13 Aug 2020Disposed Of
Palas Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0201
High Courts13 Aug 2020
Rahul Chaudhary Vs M.L. Dhiman And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0200
High Courts13 Aug 2020Disposed Of
Bhupinder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0198
High Courts13 Aug 2020Disposed Of
Tejender Singh Vs Director Elementary Education, HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0197
High Courts13 Aug 2020Disposed Of
Karam Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0196
High Courts13 Aug 2020Dismissed
Bhawna Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0195
High Courts13 Aug 2020Dismissed
IFCI Limited & Others Vs M/s HIM ISPAT Ltd. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0194
Companies Act, 1956 — Section 529, 529(1), 529A
High Courts13 Aug 2020Dismissed
Surinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0109
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
High Courts13 Aug 2020Disposed Of
Nisha Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0108
Indian Penal Code, 1860 — Section 120(B), 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)a, 13(2)