High Courts18 Aug 2020Disposed Of
Bimla Devi Vs Pawesh Kumar
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0159
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 439 of 1,570
High Courts18 Aug 2020Disposed Of
Rajesh Singh And Another Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0157
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 174, 188, 269, 323, 341, 353, 332, 333, 427Arms Act, 1959 — Section 25
High Courts18 Aug 2020Disposed Of
Jai Gopal Chauhan Vs Abnil Khachi And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0156
High Courts18 Aug 2020Dismissed
Pankaj Sasni Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0154
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337
High Courts18 Aug 2020Dismissed
Bhag Singh Vs H.P State Civil Supplies Corporation Limited And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0150
High Courts18 Aug 2020Dismissed
Vishwajeet Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0149
Central Civil Services (Leave) Rules, 1972 — Rule 25(1)Punjab Police Rules, 1934 — Rule 16.32Himachal Pradesh Police Act, 2007 — Section 87(2)
High Courts18 Aug 2020Disposed Of
Naveen Kumar And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0148
High Courts17 Aug 2020Disposed Of
Manoj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0171
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 376, 506
High Courts17 Aug 2020Disposed Of
M/s Samarpan Printers Vs Vinod Kumar & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0170
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts17 Aug 2020Disposed Of
Lekh Raj Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0169
Constitution Of India, 1950 — Article 14, 16, 226Central Civil Services (Conduct) Rules, 1964 — Rule 20
High Courts17 Aug 2020Disposed Of
Sukhwinder Singh And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0168
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 437, 452, 467, 468, 471, 506
High Courts17 Aug 2020Disposed Of
Surjeet Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0167
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 376
High Courts17 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Limited Vs Raghuvinder Singh & Other
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0166
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts17 Aug 2020Dismissed
Pyar Chand Thakur Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0165
Constitution Of India, 1950 — Article 226
High Courts17 Aug 2020Allowed
Dawa Sharpa Vs Executive Engineer
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0164
Arbitration And Conciliation Act, 1996 — Section 23(4), 29A, 29A(1), 29A(3), 29(3)(2), 29A(4), 29A(5)
High Courts17 Aug 2020Disposed Of
Jai Kali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0147
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts17 Aug 2020Disposed Of
Mudit Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0146
High Courts17 Aug 2020Disposed Of
Rakesh Kumar Vs Managing Director Of Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0145
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts17 Aug 2020Disposed Of
Bhajan Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0144
High Courts17 Aug 2020Disposed Of
Hakikat Rai & Another Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0143