High Courts10 Aug 2020Disposed Of
Prem Chand Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0065
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 444 of 1,570
High Courts10 Aug 2020Disposed Of
Jindu Ram Vs Manisha Nanda & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0064
High Courts10 Aug 2020Disposed Of
Rakesh Gupta And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0063
High Courts10 Aug 2020Disposed Of
Rakesh Kumar Gautam Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0062
High Courts10 Aug 2020Disposed Of
Munish Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0061
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8, 17Information Technology Act, 2000 — Section 67A
High Courts10 Aug 2020Dismissed
Dinesh Kumar & Others Vs Kut Energy (P) Ltd. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0060
High Courts10 Aug 2020Dismissed
Sushma Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0059
High Courts10 Aug 2020Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0058
Indian Penal Code, 1860 — Section 302, 307Evidence Act, 1872 — Section 27
High Courts10 Aug 2020Disposed Of
Meena Devi Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0057
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts10 Aug 2020Disposed Of
Basu Dev Vs Yunus
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0056
High Courts10 Aug 2020Disposed Of
Hari Nand Vs Yunus
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0055
High Courts10 Aug 2020Disposed Of
Hazra Begam Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0053
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts10 Aug 2020Allowed
Shyam Singh And Anr Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0052
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts10 Aug 2020Disposed Of
Kuldeep Singh Vs Sh. Yunus
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0051
High Courts10 Aug 2020Disposed Of
Khushi Ram Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0050
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts10 Aug 2020
Davinder Chauhan Vs J.C. Sharma And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0049
Contempt Of Courts Act, 1971 — Section 10
High Courts10 Aug 2020Disposed Of
Jagat Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18C
High Courts07 Aug 2020Disposed Of
Kamal Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0246
High Courts07 Aug 2020Disposed Of
Janglo Devi And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0245
Constitution Of India, 1950 — Article 226, 243, 243GHimachal Pradesh Panchayati Raj (Finance, Budget, Accounts, Audit, Works, Taxation And Allowances) Rules, 2002 — Rule 44 (4)Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 145(2), 145(3), 151
High Courts07 Aug 2020Disposed Of
Meena Kumari Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0244