COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 449 of 1,570

High Courts04 Aug 2020Dismissed

Satinder Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0018

Constitution Of India, 1950 — Article 20, 20(2), 21Code Of Criminal Procedure, 1973 — Section 164, 438, 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2 (xxiiia), 19, 19(2), 20, 24, 24(3), 27A, 27(4), 29, 35, 37, 37(1)(b), 37(1)(b)(ii), 67

High Courts04 Aug 2020Disposed Of

Harsh Anand Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0006

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 380, 420, 452, 467, 468, 471, 506

High Courts04 Aug 2020Disposed Of

Bhupinder Kumar And Others Vs State Of H.P. And Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0004

Punjab Police Rules, 1934 — Rule 13.7, 19.2Code Of Civil Procedure, 1908 — Order 6 Rule 17Himachal Pradesh Police Act, 2007 — Section 141, 142, 143

High Courts31 Jul 2020Disposed Of

Narinder Singh Vs H.R.T.C. & Another

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0016

High Courts31 Jul 2020Disposed Of

Vijender Vs State Of H.P & Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0015

High Courts31 Jul 2020Dismissed

Padam Singh Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0014

High Courts31 Jul 2020Disposed Of

Naseem Ali Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0013

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341

High Courts31 Jul 2020

Samridhi Bedi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0012

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21,22,29, 61, 85

High Courts31 Jul 2020Disposed Of

Abid Khan And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0011

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 437, 438, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341

High Courts31 Jul 2020Allowed

Ashok Rana Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0010

Code Of Criminal Procedure, 1973 — Section 313, 439Indian Penal Code, 1860 — Section 201, 302, 498A

High Courts31 Jul 2020Disposed Of

Ishwar Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0009

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29

High Courts31 Jul 2020Disposed Of

Abdul Rehman Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0008

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 34, 207, 411

High Courts31 Jul 2020Disposed Of

Balwant Kumar And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0007

Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 154

High Courts31 Jul 2020Disposed Of

Deepak Kanwal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0006

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 328, 376, 354

High Courts31 Jul 2020Disposed Of

Solan District Co-operative (Marketing & Consumer) Federation Ltd. And Others Vs Ram Lal And Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0005

Constitution Of India, 1950 — Article 136, 226, 227Himachal Pradesh Co-Operative Societies Act, 1968 — Section 61, 72, 91(1), 94Industrial Disputes Act, 1947 — Section 2(OO), 10, 10(1)(d), 10(4), 11A, 25F

High Courts31 Jul 2020Dismissed

Biru Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0004

Constitution Of India, 1950 — Article 20, 21Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37

High Courts31 Jul 2020Disposed Of

Ajeet Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0003

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 186, 188, 269, 270, 353, 504, 506

High Courts31 Jul 2020Disposed Of

Ses Ram And Others Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0002

Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i)

High Courts31 Jul 2020Disposed Of

Engineer In Chief, HPPWD & Anr Vs Soma Dev

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0001

Payment Of Gratuity Act, 1972 — Section 4, 7(7)

High Courts30 Jul 2020Disposed Of

Jagdish Chand Vs State Of H.P & Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0025