High Courts23 Jul 2020Disposed Of
Jagat Singh Vs Sandeep Bhatnagar And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0042
Administrative Tribunals Act, 1985 — Section 17
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 451 of 1,570
High Courts23 Jul 2020
Yadvinder Vs Himachal Road Transport Corporation And Another and another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0041
High Courts23 Jul 2020
Sanjay And Others Vs Shriram Transport Finance Co.Ltd
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0040
Negotiable Instruments Act, 1881 — Section 138
High Courts23 Jul 2020
Rakesh Rana Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0038
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts23 Jul 2020Allowed
Neem Dutt Vs Ajay Kumar And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0035
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 10, 12
High Courts23 Jul 2020Disposed Of
Preeti Sharma Alias Priyanka Sharma Amd Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 341, 323, 341, 354A, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X), 3(1) (XIV), 3(1)(XV)
High Courts23 Jul 2020Allowed
Satish Kumar & Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0032
Indian Penal Code, 1860 — Section 34, 306, 504, 506Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446A
High Courts23 Jul 2020Disposed Of
Mohinder Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0031
High Courts22 Jul 2020Disposed Of
Padma Angial Vs Dr. Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0082
High Courts22 Jul 2020Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0081
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376, 493, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts22 Jul 2020Disposed Of
Rajat Kaushal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0080
High Courts22 Jul 2020Disposed Of
Prem Chand Vs Amar Dev
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0079
High Courts22 Jul 2020Disposed Of
Rekha Devi Vs Tarun Kapoor
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0078
High Courts22 Jul 2020Disposed Of
Kehro Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0077
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 354, 354C, 376, 500, 506
High Courts22 Jul 2020Allowed
Ravi Dutt Gaur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0076
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d)Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446A
High Courts22 Jul 2020Dismissed
Pawan Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0075
High Courts22 Jul 2020Allowed
Som Krishan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0074
High Courts22 Jul 2020Dismissed
Ram Pal Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0073
High Courts22 Jul 2020Disposed Of
Ramesh Kumar Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0072
High Courts22 Jul 2020Disposed Of
Triveshwar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0071
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 376, 506