High Courts22 Jul 2020Disposed Of
Chaudhary Prakash Vs Mohan Dutt Nangia (Now Deceased) Through Sh. Rajiv Nangia
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0070
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 452 of 1,570
High Courts22 Jul 2020Disposed Of
Amarjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0069
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164Evidence Act, 1872 — Section 27
High Courts22 Jul 2020
Baldev Chand Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0066
High Courts22 Jul 2020Disposed Of
Sunny Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0065
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 65, 85
High Courts22 Jul 2020Disposed Of
Vardhman Textiles Limited And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0064
Himachal Pradesh Water (Prevention And Control Of Pollution) Rules, 1977 — Rule 8(13)Water(Prevention And Control Of Pollution) Act, 1974 — Section 12(2), 33A, 33BEnvironment Protection Act, 1986 — Section 7, 15
High Courts22 Jul 2020
Madhu Sudan Attal Vs Vineet Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0063
High Courts22 Jul 2020Allowed
Sunil Kumar Dhand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0062
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d)Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446A
High Courts22 Jul 2020Dismissed
Dharmender Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0061
Constitution Of India, 1950 — Article 14, 16(1), 162Himachal Pradesh Subordinate Services Selection Board, Hamirpur (Rules Of Business And Procedure) Rules, 2004 — Rule 16.6
High Courts22 Jul 2020Dismissed
M/s Shakun Holdings Private Limited Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0060
Reserve Bank Of India Act, 1934 — Section 45IA, 45IA(6), 45IA(6)(ii), 45IA(6)(iv), 45IA(7), 58B
High Courts22 Jul 2020Disposed Of
John Gupta Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0059
High Courts22 Jul 2020Disposed Of
Roji And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts21 Jul 2020Disposed Of
Laxmi Kant Sharma Vs Managing Director, HPSEB Ltd. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0103
High Courts21 Jul 2020Dismissed
Pradeep Kumar Vs Himachal Pradesh Electricity Board And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0102
Constitution Of India, 1950 — Article 14, 16
High Courts21 Jul 2020Disposed Of
Vishal Masih Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0100
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 29, 37, 42(2)Evidence Act, 1872 — Section 27
High Courts21 Jul 2020Disposed Of
Dev Roop Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0099
Contempt Of Courts Act, 1971 — Section 12
High Courts21 Jul 2020Disposed Of
Ashok Kumar Vs Sandeep Bhatnagar And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0098
Contempt Of Courts Act, 1971 — Section 12Administrative Tribunals Act, 1985 — Section 17
High Courts21 Jul 2020Disposed Of
Kavita Sharma Vs Arun Kumar Sharma And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0097
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts21 Jul 2020Disposed Of
Pyare Lal Vs Yunis
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0096
Contempt Of Courts Act, 1971 — Section 12
High Courts21 Jul 2020Disposed Of
Sanjana Kumari Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0095
High Courts21 Jul 2020Disposed Of
Vijay Kumar Bhan Vs State Of HP And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0094