High Courts26 Aug 2020Disposed Of
Bhram Dev Sharma Vs Labour Commissioner And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0356
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 434 of 1,570
High Courts26 Aug 2020Disposed Of
Dinesh Chand Vs P.C. Dhiman And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0354
High Courts26 Aug 2020Disposed Of
Labh Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0353
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts26 Aug 2020Disposed Of
Hari Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0352
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts26 Aug 2020Disposed Of
Sudershna Sahni & Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0351
High Courts26 Aug 2020Dismissed
Beasa Devi Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0350
High Courts26 Aug 2020Dismissed
Dr. Aman Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0349
High Courts26 Aug 2020Disposed Of
Rajiv Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0348
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts26 Aug 2020Disposed Of
Kailash Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0347
High Courts26 Aug 2020Disposed Of
Sheela Suryavanshi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0346
Constitution Of India, 1950 — Article 12, 14, 16, 16(1)
High Courts25 Aug 2020Allowed
Dhanu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0360
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 379
High Courts25 Aug 2020Disposed Of
Subhash Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0359
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts25 Aug 2020Allowed
Vishal Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0358
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 379
High Courts25 Aug 2020Disposed Of
Manorma Sharma & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0357
High Courts25 Aug 2020Disposed Of
Rajender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0324
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts25 Aug 2020Disposed Of
Amrit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0323
Indian Penal Code, 1860 — Section 34, 379, 447
High Courts25 Aug 2020Disposed Of
Ishwar Dass Nagra Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0322
High Courts25 Aug 2020
Om Prakash Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0321
High Courts25 Aug 2020Disposed Of
Sunil Dutt Sharma Vs Jitender Kanwar And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0320
High Courts25 Aug 2020Disposed Of
Rahul Malhotra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0319
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41, 436, 436A, 439Indian Penal Code, 1860 — Section 279, 304, 304AA, 337, 338