High Courts24 Aug 2020Allowed
Shashi Kumar Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0336
Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 436 of 1,570
High Courts24 Aug 2020Allowed
Kiran Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0335
Code Of Criminal Procedure, 1973 — Section 438
High Courts24 Aug 2020Disposed Of
Ram Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0334
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439
High Courts24 Aug 2020Allowed
Dr. Rahul Kumar Singh Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0333
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 313, 406, 498A, 506
High Courts24 Aug 2020Disposed Of
Rajinder Singh Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0332
High Courts24 Aug 2020Dismissed
Kashmir Singh Vs Manager Director, H.P State Civil Supplies Corporation Ltd. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0331
High Courts24 Aug 2020Dismissed
Rajesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0329
High Courts24 Aug 2020
Shivala Sood Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0328
High Courts24 Aug 2020Dismissed
Veena Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0325
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Onkar Singh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0294
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Rahul Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0293
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Disposed Of
Urmila Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0292
Code Of Criminal Procedure, 1973 — Section 164, 376Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 312, 376
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Parshotam Chand And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0290
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020
Dev Raj Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0288
High Courts24 Aug 2020Disposed Of
Paramjeet @ Pamma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0287
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Jitender Kumar And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0285
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Dismissed
State Of H.P. & Ors Vs Dr. Parvesh Thakur
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0284
Constitution Of India, 1950 — Article 309, 311Indian Penal Code, 1860 — Section 376
High Courts24 Aug 2020Disposed Of
Baldev Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0283
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Yash Paul Singh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0282
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Allowed
Labh Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0281
Code Of Criminal Procedure, 1973 — Section 313, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20