High Courts25 Aug 2020Disposed Of
Vikram Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0318
Indian Penal Code, 1860 — Section 34, 379, 447
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 435 of 1,570
High Courts25 Aug 2020
Bhagi Rath Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0317
High Courts25 Aug 2020
Laxmi Dutt Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0316
High Courts25 Aug 2020Disposed Of
Pritam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0315
Indian Penal Code, 1860 — Section 34, 379, 447
High Courts25 Aug 2020Disposed Of
Pravesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0314
High Courts25 Aug 2020Disposed Of
Munni Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0313
Indian Penal Code, 1860 — Section 34, 379, 447
High Courts25 Aug 2020Disposed Of
Joginder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0312
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 376(2)(G)
High Courts25 Aug 2020Disposed Of
Dakhu Ram (Deceased) Through His Legal Representatives Smt. Fooli Devi And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0311
Code Of Civil Procedure, 1908 — Order 21 Rule 11Administrative Tribunals Act, 1985 — Section 27
High Courts25 Aug 2020Disposed Of
Virender Kumar Bhandari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0310
High Courts25 Aug 2020Disposed Of
Krishna Devi And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0309
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 498(A), 506
High Courts25 Aug 2020
Bhawani Shankar Vs Yunis
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0307
Contempt Of Courts Act, 1971 — Section 12
High Courts25 Aug 2020Disposed Of
Gaurav Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0306
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 342, 376, 506
High Courts24 Aug 2020Allowed
Manu Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0345
Code Of Criminal Procedure, 1973 — Section 438
High Courts24 Aug 2020Disposed Of
Vinod Kumar Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0344
High Courts24 Aug 2020Disposed Of
Manoj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0343
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts24 Aug 2020Allowed
Balwinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0342
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 473(3), 438, 438(2), 439, 446, 446AIndian Penal Code, 1860 — Section 120B, 147, 323, 363, 379, 382
High Courts24 Aug 2020Disposed Of
Roop Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0341
High Courts24 Aug 2020Disposed Of
Jaskaran Singh Mansahia & Another Vs Punjab National Bank & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0340
Guardians And Wards Act, 1890 — Section 4, 4A, 5
High Courts24 Aug 2020
Chime Angmo Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0339
High Courts24 Aug 2020Disposed Of
Soni Kumar And Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0337
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 201, 323, 504