High Courts28 Aug 2020Disposed Of
Santosh Balyani And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0381
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 354, 376D, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 433 of 1,570
High Courts28 Aug 2020Disposed Of
Parshant Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0380
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts28 Aug 2020Disposed Of
Abhinandan Jamwal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0379
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Sections 420, 465, 467, 468, 471
High Courts28 Aug 2020Disposed Of
Archana Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0378
High Courts28 Aug 2020Allowed
Ronki Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0377
Code Of Criminal Procedure, 1973 — Section 437, 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts28 Aug 2020Disposed Of
M/s K G N Technology Ltd Vs Himachal Pradesh Horticulture Produce Marketing And Processing Corporation Ltd. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0376
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts27 Aug 2020Disposed Of
Ajit Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0375
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts27 Aug 2020Disposed Of
Narayan Vs State Of H.P. And Others `
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0374
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts27 Aug 2020Disposed Of
Anil Sen Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0373
High Courts27 Aug 2020Dismissed
Yashwant Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0372
High Courts27 Aug 2020Dismissed
Kam Raj And Others Vs Jagdish Chander And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0371
High Courts27 Aug 2020Disposed Of
M/s Suryakanta Hydro Energies Pvt. Ltd Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0370
High Courts27 Aug 2020Disposed Of
Kaushlya Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0367
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts27 Aug 2020Disposed Of
Manjit Kaur Bonsra Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0366
High Courts27 Aug 2020Dismissed
Kapil Vs Sominath State Of HP
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0365
Code Of Criminal Procedure, 1973 — Section 313
High Courts27 Aug 2020Disposed Of
Sominath Vs Sominath State Of HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0364
High Courts27 Aug 2020Allowed
Zubair Ahmed Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0363
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437A, 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 354C, 376, 506
High Courts27 Aug 2020Dismissed
Yashpal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0362
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts27 Aug 2020Dismissed
Pramod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0361
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts26 Aug 2020Disposed Of
Madan Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0389