High Courts31 Aug 2020Dismissed
Pawan Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0404
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 432 of 1,570
High Courts31 Aug 2020Disposed Of
Shokat Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0402
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Indian Penal Code, 1860 — Section 279, 337, 338
High Courts31 Aug 2020Disposed Of
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0401
Himachal Pradesh (Appellate Side) Rules, 1997 — Rule 5Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts31 Aug 2020Allowed
Manish Chaudhary Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0400
Punjab Police Rules, 1934 — Rule 12.2, 12.21, 13.21
High Courts31 Aug 2020Disposed Of
Radha Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0399
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 323, 344, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 6, 21
High Courts28 Aug 2020Disposed Of
Satish Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0398
Demobilized Armed Forces Personnel (Reservation Of Vacancies In The Himachal Pradesh State Non¬Technical Services) Rules, 1972 — Rule 5(1)
High Courts28 Aug 2020Disposed Of
Jaswant Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0397
Demobilized Armed Forces Personnel (Reservation Of Vacancies In The Himachal Pradesh State Non¬Technical Services) Rules, 1972 — Rule 5(1)
High Courts28 Aug 2020Disposed Of
Amrik Singh Vs Himachal Pradesh Road Transport & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0396
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts28 Aug 2020Disposed Of
Harpal Singh Vs Himachal Pradesh Road Transport & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0395
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts28 Aug 2020Disposed Of
Murat Singh Vs Onkar Chand Sharma
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0394
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 11, 12
High Courts28 Aug 2020Disposed Of
Shyama Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0393
High Courts28 Aug 2020Disposed Of
Shyam Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0392
High Courts28 Aug 2020Disposed Of
Rohit @ Kuri Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0390
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 201, 380, 457
High Courts28 Aug 2020Disposed Of
Kapoor Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0388
Indian Penal Code, 1860 — Section 447, 504, 506Code Of Criminal Procedure, 1973 — Section 41A, 439
High Courts28 Aug 2020Disposed Of
Karan Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0387
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)Indian Penal Code, 1860 — Section 341, 506
High Courts28 Aug 2020Disposed Of
Nainee Garg And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0386
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts28 Aug 2020Disposed Of
Abhimanu Mahajan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0385
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts28 Aug 2020Disposed Of
Muni Lal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0384
High Courts28 Aug 2020Disposed Of
Samridhi Bedi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0383
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Aug 2020Disposed Of
Ram Lal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0382
Himachal Pradesh Panchayati Raj Act, 1994 — Section 145