High Courts02 Sept 2020Disposed Of
Dumnu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0009
Indian Penal Code, 1860 — Section 376, 452Protection Of Children From Sexual Offences Act, 2012 — Section 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 430 of 1,570
High Courts02 Sept 2020Disposed Of
Nek Chand Sharma Vs HP Horticultural Produce Marketing And Processing Cort. Ltd And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0008
High Courts02 Sept 2020Dismissed
Sanjay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 7(1), 19, 21, 22, 24, 27A, 29, 37, 42, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 42(2), 50, 50(1), 67Code Of Criminal Procedure, 1973 — Section 161, 439, 482 Evidence Act, 1872 — Section 27, 36A(1)(d)Punjab Excise Act, 1914 — Section 10, 11
High Courts01 Sept 2020Dismissed
State Of H.P. And Ors Vs Rattani Devi And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0123
High Courts01 Sept 2020
Kamal Jeet Gupta Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0122
High Courts01 Sept 2020Dismissed
Parkash Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0121
High Courts01 Sept 2020Disposed Of
Tek Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0120
High Courts01 Sept 2020Disposed Of
Nareshwar Singh Chandel And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0119
High Courts01 Sept 2020Disposed Of
Mamta Devi Vs Dharam Pal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0118
Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 9
High Courts01 Sept 2020Disposed Of
Deepak Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0117
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Sept 2020Disposed Of
Bharat Singh Thakur Vs M/s Amartex Industries Ltd And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0116
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 4Workmen’s Compensation Act, 1923 — Section 10
High Courts01 Sept 2020Disposed Of
Pitamber Sharma Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0115
High Courts01 Sept 2020Allowed
State Of H.P Vs Deep Chand
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0114
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42(2), 50, 57Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872. — Section 91, 92
High Courts01 Sept 2020Dismissed
Babu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0113
Indian Penal Code, 1860 — Section 302
High Courts01 Sept 2020Allowed
K.P. Nayar Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0112
Constitution Of India, 1950 — Article 14, 16Central Civil Services (Pension) Rules, 1972 — Rule 49
High Courts01 Sept 2020Dismissed
Sat Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0006
Indian Penal Code, 1860 — Section 302
High Courts01 Sept 2020Disposed Of
Kaul Chand Vs Sudhir Katoch
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0005
High Courts01 Sept 2020Dismissed
Suraj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0004
Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts01 Sept 2020Disposed Of
Jamil Akhtar Vs Himachal Gramin Bank And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0003
Negotiable Instruments Act, 1881 — Section 138
High Courts01 Sept 2020Disposed Of
Ghan Shyam Vs Sudhir Katoch
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0002