High Courts02 Sept 2020Disposed Of
Ram Pal Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0099
Indian Penal Code, 1860 — Section 279, 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 429 of 1,570
High Courts02 Sept 2020Disposed Of
Sanju Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0098
Indian Penal Code, 1860 — Section 279, 304(A), 337
High Courts02 Sept 2020Disposed Of
M/S Janta Land Promoters Private Limited Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0097
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118
High Courts02 Sept 2020Dismissed
Ex. Sub/Clk Trilok Chand Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0096
Constitution Of India, 1950 — Article 14
High Courts02 Sept 2020Disposed Of
Rupinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0095
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
High Courts02 Sept 2020Disposed Of
Sushma Verma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0094
High Courts02 Sept 2020Disposed Of
Sukhwinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0092
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 120B, 302, 380, 457
High Courts02 Sept 2020Disposed Of
Sunder Singh Jaswal & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0091
High Courts02 Sept 2020Disposed Of
Sita Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0089
Indian Penal Code, 1860 — Section 279, 304(A), 337, 338
High Courts02 Sept 2020Dismissed
Vivek Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0088
High Courts02 Sept 2020Disposed Of
Sumati Sharma Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0087
High Courts02 Sept 2020Disposed Of
Pankaj Kumar Chandel Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0086
High Courts02 Sept 2020Allowed
Ramesh Chand Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0085
Central Civil Services (Pension) Rules, 1972 — Rule 17
High Courts02 Sept 2020Disposed Of
Ram Krishan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0083
High Courts02 Sept 2020Disposed Of
Hukam Chand And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0082
High Courts02 Sept 2020Disposed Of
Roshan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0014
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts02 Sept 2020Disposed Of
Tanishque Uppal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0013
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 381, 451, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts02 Sept 2020Disposed Of
M/s Organic Valley Vs Kangra Central Co¬operative Bank Limited And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0012
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 72
High Courts02 Sept 2020Disposed Of
Kumari Lucky Vs Dr.S.S.Kaushal & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0011
High Courts02 Sept 2020Disposed Of
Vishal Uppal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0010
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 382, 451, 506Code Of Criminal Procedure, 1973 — Section 436, 436A