High Courts04 Sept 2020Dismissed
Ankit Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0035
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 427 of 1,570
High Courts04 Sept 2020Disposed Of
Gorkhu Ram Vs State OF Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 468, 471
High Courts04 Sept 2020Disposed Of
Pradeep Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0033
Indian Penal Code, 1860 — Section 143, 188Himachal Pradesh Essential Services (Maintenance) Act, 1973 — Section 70
High Courts04 Sept 2020
Krishna Kumari Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0032
High Courts04 Sept 2020Disposed Of
Ajay Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0031
Indian Penal Code, 1860 — Section 34, 451, 504Code Of Criminal Procedure, 1973 — Section 279, 337Motor Vehicles Act, 1988 — Section 185, 186
High Courts04 Sept 2020
Bansi Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0030
High Courts04 Sept 2020
Suresh Chand Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0029
High Courts04 Sept 2020Disposed Of
Dhir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0028
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 498(A), 506
High Courts03 Sept 2020Disposed Of
Balwant Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0075
High Courts03 Sept 2020Disposed Of
Krishan Chand Sharma & Others Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0074
High Courts03 Sept 2020Dismissed
State of H.P. & Ors Vs Kripal Singh & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0073
Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 4, 64
High Courts03 Sept 2020Disposed Of
Arun Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0072
Constitution Of India, 1950 — Article 226
High Courts03 Sept 2020
Sohan Singh Vs H.P. State Co-Operative Bank Ltd. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0071
High Courts03 Sept 2020Dismissed
Padam Singh Thakur Vs HRTC
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0069
High Courts03 Sept 2020
Kushal Jethi Vs Ravinder Parihar & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0068
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 8 Rule 10Code Of Criminal Procedure, 1973 — Section 148
High Courts03 Sept 2020
Sadeek Mohamad & Others Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0067
High Courts03 Sept 2020 Allowed
Reema Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0066
High Courts03 Sept 2020Disposed Of
Ishwar Dass Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0065
High Courts03 Sept 2020Dismissed
Anubha Vaid And Others Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0064
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1
High Courts03 Sept 2020Disposed Of
Rita Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0063