High Courts04 Sept 2020Disposed Of
Puran Singh Vs Manmohan Sharma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0057
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 426 of 1,570
High Courts04 Sept 2020Disposed Of
Jyoti Prakash Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0056
High Courts04 Sept 2020Dismissed
Laxman Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Sept 2020Dismissed
Surender Kumar Vs State Of H.P & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0054
Constitution Of India, 1950 — Article 14, 16
High Courts04 Sept 2020
Geeta Ram Vs S.S. Kanwar
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0053
High Courts04 Sept 2020Disposed Of
Sumit Kumar Thakur & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0052
High Courts04 Sept 2020Disposed Of
Kusum Lata Vs Rohit Jamwal & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0051
High Courts04 Sept 2020Disposed Of
Anila Katoch Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0050
High Courts04 Sept 2020Allowed
Gauri Shankar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0049
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(1), 10(6), 10(7)Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Information Technology Act, 2000 — Section 67A
High Courts04 Sept 2020Disposed Of
Roshan Lal Vs Arun Kumar Sharma And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0048
High Courts04 Sept 2020Disposed Of
Sansar Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0047
High Courts04 Sept 2020Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0045
Constitution Of India, 1950 — Article 12, 14, 16, 16(1)
High Courts04 Sept 2020Dismissed
Bhajan Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0044
Constitution Of India, 1950 — Article 14, 16
High Courts04 Sept 2020Disposed Of
Ravi Nandan & Others Vs Dr. Amarjit K. Sharma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0043
High Courts04 Sept 2020Allowed
Susheel Kumar Awasthi And Others Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0042
High Courts04 Sept 2020Disposed Of
Desh Raj & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts04 Sept 2020Allowed
Rohit Kumar Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0039
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471
High Courts04 Sept 2020Dismissed
Surender Nikhil Gupta Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0038
High Courts04 Sept 2020Dismissed
Ghanshyam Dass Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0037
Constitution Of India, 1950 — Article 14, 16
High Courts04 Sept 2020Disposed Of
Jagdeep Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0036
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 120B, 406, 408, 409, 420Prevention Of Corruption Act, 1988 — Section 13(2)