High Courts09 Sept 2020Disposed Of
Basheer Mohammad Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0127
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 424 of 1,570
High Courts09 Sept 2020Dismissed
Vaibhav Singh Vs Central Board Of Secondary Education And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0126
Constitution Of India, 1950 — Article 226
High Courts09 Sept 2020Dismissed
Deepak Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0125
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 21, 22Code Of Criminal Procedure, 1973 — Section 173, 439
High Courts09 Sept 2020Disposed Of
Ramesh Chand Alias Maheshu Mam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0124
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Indian Penal Code, 1860 — Section 201
High Courts08 Sept 2020Allowed
Bimla Devi Vs State Of H.P. And Ors.
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0182
High Courts08 Sept 2020Disposed Of
Ishwar Dass Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0110
Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 8, 10Code Of Criminal Procedure, 1973 — Section 154, 164
High Courts08 Sept 2020Disposed Of
Nain Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0109
Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Sept 2020Disposed Of
Ved Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0108
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts08 Sept 2020
Attar Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0107
Indian Penal Code, 1860 — Section 376(2)(f)(i), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Sept 2020Disposed Of
Hitesh Gandhi Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0105
High Courts08 Sept 2020Disposed Of
Kuldeep Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0104
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Sept 2020Dismissed
Kamal Kishor Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0207
Constitution Of India, 1950 — Article 226
High Courts07 Sept 2020Allowed
Jawahar Lal Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0206
Constitution Of India, 1950 — Article 19(1)(f), 226, 300A
High Courts07 Sept 2020Disposed Of
Rahul Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0205
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 34, 54, 201, 307, 323, 325, 341, 506
High Courts07 Sept 2020Disposed Of
Bishamber Singh Rana Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0204
High Courts07 Sept 2020Allowed
Saurabh Bhardwaj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0203
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 408, 420
High Courts07 Sept 2020Disposed Of
Raj Kumari & Others Vs R.D. Dhiman
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0202
High Courts07 Sept 2020Disposed Of
Joginder Singh Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0201
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Sept 2020Disposed Of
Usha Devi Vs R.P. Verma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0199
High Courts07 Sept 2020Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0198