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High Court Of Himachal Pradesh judgments

31,399 judgments · page 422 of 1,570

High Courts10 Sept 2020Allowed

Rustamb Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0168

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
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High Courts10 Sept 2020Allowed

Liyakat Ali Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0167

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
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High Courts10 Sept 2020Allowed

Jaan Bibi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0166

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
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High Courts10 Sept 2020Allowed

Vijay Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0164

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 120B, 420, 467, 471
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High Courts10 Sept 2020Allowed

Hussan Bibi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0161

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
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High Courts10 Sept 2020Allowed

Sayana Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0155

Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 147, 149, 332, 333, 353, 504
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