High Courts10 Sept 2020Dismissed
Arvinder Singh Vs Sanjay Aggarwal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0140
Code Of Criminal Procedure, 1973 — Section 243(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 423 of 1,570
High Courts10 Sept 2020Disposed Of
Karanveer Singh Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0139
Central Civil Services (Pension) Rules, 1972 — Rule 48A(1)
High Courts10 Sept 2020Dismissed
Ram Pal Vs Jogindra Central Cooperative Bank
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0138
High Courts10 Sept 2020
Vipin Sawant Vs H.P. State Forest Development Corporation Limited And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0137
High Courts10 Sept 2020Disposed Of
Rajinder Kumar & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0136
High Courts10 Sept 2020Disposed Of
Ram Sen Negi Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0135
High Courts10 Sept 2020Disposed Of
Jai Pal And Others Vs Ajay Kumar And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0133
High Courts10 Sept 2020Disposed Of
Sarif Mohd Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0132
High Courts10 Sept 2020Dismissed
Harvinder Singh Vs Sanjay Aggarwal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0130
Code Of Criminal Procedure, 1973 — Section 243(2)
High Courts10 Sept 2020Disposed Of
Arjun Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0129
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 304
High Courts09 Sept 2020Allowed
Nand Kishore Gupta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0180
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts09 Sept 2020Disposed Of
Bhagat Ram Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0179
High Courts09 Sept 2020Disposed Of
Ramesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0178
High Courts09 Sept 2020Disposed Of
Bhupinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0177
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts09 Sept 2020
Om Prakash Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0176
High Courts09 Sept 2020Allowed
Nikhil Thakur And Anr Vs State Of H.P And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0175
Indian Penal Code, 1860 — Sections 120B, 147, 148, 149, 323, 307, 341, 342, 346, 354D, 366, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 181, 341, 342, 346, 354D, 366Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts09 Sept 2020
Chaman Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0174
High Courts09 Sept 2020Dismissed
Suresh Kumar Vs Pooja
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0173
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts09 Sept 2020Disposed Of
Vimal Kumar Vs Deepak Jamwal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0144
Negotiable Instruments Act, 1881 — Section 138
High Courts09 Sept 2020Disposed Of
Meera Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0128
Code Of Criminal Procedure, 1973 — Section 439