High Courts07 Sept 2020Disposed Of
Achhar Dutt Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0196
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 425 of 1,570
High Courts07 Sept 2020Disposed Of
Nirmal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0195
High Courts07 Sept 2020Disposed Of
Rameshwar Vs H.P. State Electricity Board Ltd & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0194
High Courts07 Sept 2020Disposed Of
Lekh Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0193
High Courts07 Sept 2020Disposed Of
Sushil Kumar Vs Dr. Som Raj Kalia & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0191
High Courts07 Sept 2020Dismissed
Vijay Kumar Chandel Vs D.C. Rana And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0190
High Courts07 Sept 2020Disposed Of
Roshan Lal Vs State Of H.P. Through Pr. Secretary (I &PH) & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0189
High Courts07 Sept 2020Disposed Of
Prem Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0188
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Sept 2020Allowed
Kailash Chand Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0187
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 408, 420
High Courts07 Sept 2020Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0186
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 54, 328, 376
High Courts07 Sept 2020Disposed Of
Atma Ram Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0185
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Sept 2020
Anil Kumar Vs Moti Lal Kapila
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0184
Code Of Civil Procedure, 1908 — Order 22 Rule 3
High Courts07 Sept 2020Disposed Of
Hans Raj & Others Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0183
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts07 Sept 2020Dismissed
Surinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0181
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 61, 85
High Courts07 Sept 2020Allowed
Shakuntla Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0111
High Courts07 Sept 2020Disposed Of
Shetu Ram Vs Anuradha Thakur & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0079
High Courts07 Sept 2020Disposed Of
Himachal Pradesh Horticultural Products Marketing & Processing Corporation Limited Vs Kameleshwar Singh Kaundal & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0078
High Courts07 Sept 2020Disposed Of
Karun Nagar And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0077
Himachal Pradesh Financial Rules 2009, — Rule 10, 170(5)
High Courts07 Sept 2020Disposed Of
State Of H.P. And Others Vs Sunder Ram
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0076
High Courts04 Sept 2020Disposed Of
Kamal Husain Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0058
Constitution Of India, 1950 — Article 21Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)Code Of Criminal Procedure, 1973 — Section 436, 436A