High Courts03 Sept 2020Disposed Of
Sham Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0062
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 428 of 1,570
High Courts03 Sept 2020Disposed Of
Suresh Sood Vs Varinder Mohan Sood And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0061
High Courts03 Sept 2020Disposed Of
Ajay Kumar Azad Vs HRTC, Shimla
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0060
High Courts03 Sept 2020Disposed Of
Wang Chuk Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0059
High Courts03 Sept 2020Disposed Of
Mastan Singh And Ors Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0027
High Courts03 Sept 2020Disposed Of
Surender Thakur Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0026
High Courts03 Sept 2020Disposed Of
Sita Sharma Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0025
High Courts03 Sept 2020
Subhash Chaudhary (Deceased) Through His Legal Heir Widow Smt. Saroj Kumar And Others Vs Rajeev Sharma And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0024
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 12
High Courts03 Sept 2020Dismissed
Mohan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0023
High Courts03 Sept 2020Dismissed
Peter Chidieber Ogbuinya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0022
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Foreigners Act, 1946 — Section 14Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts03 Sept 2020Disposed Of
Shalini Sharma Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0021
High Courts03 Sept 2020Disposed Of
Ramesh Chuahan Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0020
High Courts03 Sept 2020Disposed Of
Monika Sharma Vs Sunil Kumar Modgil
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0019
High Courts03 Sept 2020Disposed Of
Pratap Singh Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0018
High Courts03 Sept 2020Disposed Of
Om Parkash Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0017
Land Revenue Act, 1954 — Section 163
High Courts03 Sept 2020Disposed Of
Kaul Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0016
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 427, 504, 506, 509Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)
High Courts03 Sept 2020Disposed Of
Madan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0015
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 120B, 420
High Courts02 Sept 2020Disposed Of
Roop Lal Vs State Of H.P. & Other
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0103
High Courts02 Sept 2020Disposed Of
Jaswant Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0102
Indian Penal Code, 1860 — Section 279, 304(A), 337
High Courts02 Sept 2020Disposed Of
Kehar Singh Vs Anuradha Thakur
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0101