High Courts25 Feb 2022Disposed Of
Komal Kumari And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0062
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 242 of 1,571
High Courts25 Feb 2022Disposed Of
Tamana Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0061
High Courts24 Feb 2022Disposed Of
Sushil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0070
High Courts24 Feb 2022Disposed Of
Jyoti Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0069
High Courts24 Feb 2022Disposed Of
Anil Kumar Goel And Others Vs Himachal Pradesh Tourism Development
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0068
High Courts24 Feb 2022Disposed Of
Nand Lal And Others Vs Himachal Pradesh Tourism Development
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0067
High Courts24 Feb 2022Disposed Of
Pritam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 366�A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts24 Feb 2022Disposed Of
Uttam Chand Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 197, 482Himachal Pradesh Prevention Of Specific Corrupt Practices Act, 1983 — Section 4.5
High Courts24 Feb 2022Disposed Of
Sahil Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0064
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376(2) 376(n), 376(3), 406, 498A, 506
High Courts24 Feb 2022Disposed Of
Harpreet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts24 Feb 2022Dismissed
Jyotasana Saklani Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0060
High Courts24 Feb 2022Disposed Of
M/S Datar Security Service Group Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0059
High Courts21 Feb 2022
Rajender Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0058
Constitution Of India, 1950 — Article 226
High Courts21 Feb 2022Disposed Of
Amar Chand Vs Himachal Road Transport Corporation (HRTC) And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0057
Constitution Of India, 1950 — Article 226
High Courts21 Feb 2022Disposed Of
Mangi Ram And Others Vs Gujja Devi And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0056
High Courts21 Feb 2022
Nirmala Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0055
High Courts21 Feb 2022Disposed Of
Asha Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0053
High Courts21 Feb 2022
Kuldeep Vs Himachal Road Transport Corporation Through Its Managing Director And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0051
High Courts21 Feb 2022Disposed Of
Aruna Modgil And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0050
High Courts18 Feb 2022Dismissed
Jalam Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0048