COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 240 of 1,571

High Courts10 Mar 2022Disposed Of

Mukesh Kumar And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0028

Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 354A, 506

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High Courts10 Mar 2022Disposed Of

Ashwani Kumar And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0026

Constitution Of India, 1950 — Article 226

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High Courts09 Mar 2022Dismissed

Liaq Ram And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0032

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42, 57Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 33

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High Courts09 Mar 2022Disposed Of

Brijesh And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380, 454Motor Vehicles Act, 1988 — Section 181

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High Courts09 Mar 2022Disposed Of

Karam Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0024

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6

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High Courts09 Mar 2022Disposed Of

Sanjeev Kumar And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0023

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471, 472

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High Courts09 Mar 2022Disposed Of

K.K. Verma Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0019

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354(D), 504, 506, 509

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High Courts08 Mar 2022Allowed

Rakesh Sharma And Others Vs Bhushan Lal And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0022

Specific Relief Act, 1963 — Section 16(c), 19(a), 19(b)

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High Courts08 Mar 2022Allowed

Roshan Lal Vs H.P. Power Corporation Ltd And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0021

Constitution Of India, 1950 — Article 12, 14, 16(1)

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High Courts08 Mar 2022Disposed Of

Ravinder Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0020

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37

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High Courts07 Mar 2022Disposed Of