High Courts05 Mar 2022Dismissed
Subhash Chand Vs Man Chand
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0008
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 241 of 1,571
High Courts04 Mar 2022Disposed Of
Vivek Anand Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0007
Indian Penal Code, 1860 — Section 120B, 420Trade Marks Act, 1999 — Section 103, 104
High Courts04 Mar 2022Disposed Of
Vijay Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Mar 2022Disposed Of
Satinder Goyal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts04 Mar 2022Disposed Of
Sankalp Awasti Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0004
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498A
High Courts04 Mar 2022Dismissed
Vijender Alias Bablu And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42, 42(2), 50, 57Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts04 Mar 2022Disposed Of
Rashpal Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0002
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts03 Mar 2022Disposed Of
State Of HP And Others Vs Chaman Lal
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0001
High Courts28 Feb 2022Disposed Of
Nitika Prashar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0082
Central Civil Services (Conduct) Rules, 1964 — Rule 3CIndian Penal Code, 1860 — Section 342, 354
High Courts28 Feb 2022
Dev Raj And Others Vs Jagdish Chander Sharma And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0081
High Courts28 Feb 2022Disposed Of
Chamel Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0080
High Courts28 Feb 2022Allowed
Ajay Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0079
Himachal Pradesh Excise Act, 2011 — Section 39(1)(A)Indian Penal Code, 1860 — Section 120B, 420
High Courts28 Feb 2022Allowed
Ravi Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0078
Indian Penal Code, 1860 — Section 307, 336Arms Act, 1959 — Section 25
High Courts28 Feb 2022Disposed Of
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0077
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 420
High Courts28 Feb 2022Allowed
Gurdyal And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0076
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 323, 376, 506
High Courts28 Feb 2022
M/S Bl Seth Agro Mills Ltd Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0075
High Courts28 Feb 2022Dismissed
Vipan Kumar Vs Anjana Kumari
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0074
Hindu Marriage Act, 1955 — Section 24
High Courts28 Feb 2022Allowed
Yash Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0073
Indian Penal Code, 1860 — Section 323, 341, 354, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 7Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i)
High Courts26 Feb 2022Disposed Of
Anita Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0072
Constitution Of India, 1950 — Article 226
High Courts26 Feb 2022Dismissed
State Bank Of India And Others Vs Puja Wife And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0071
Industrial Disputes Act, 1947 — Section 10, 25F