High Courts18 Feb 2022Disposed Of
Ramesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0047
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 243 of 1,571
High Courts18 Feb 2022Disposed Of
Seema Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0046
High Courts18 Feb 2022Disposed Of
Abhilakshay Jagota Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 420
High Courts18 Feb 2022Disposed Of
Narayan Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 201, 308, 336, 338Arms Act, 1959 — Section 30
High Courts18 Feb 2022Disposed Of
Sunita Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0043
High Courts18 Feb 2022Disposed Of
Swari Devi And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0042
High Courts17 Feb 2022Disposed Of
Reena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0041
High Courts17 Feb 2022Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0040
High Courts17 Feb 2022Disposed Of
Gurdass Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0039
High Courts15 Feb 2022Disposed Of
Arun Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0038
High Courts11 Feb 2022Disposed Of
Sukhdev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0036
Code Of Criminal Procedure, 1973 — Section 41(1)(A), 438Indian Penal Code, 1860 — Section 34, 201, 380, 411, 457
High Courts11 Feb 2022Disposed Of
Vipin Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts11 Feb 2022Disposed Of
Manish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Feb 2022Disposed Of
Chanika Devi Vs Sub Divisional Collector
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0033
High Courts11 Feb 2022Disposed Of
Sachin Mehta Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Public Gambling Act, 1867 — Section 3, 4
High Courts11 Feb 2022Disposed Of
Chanchla Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0031
High Courts11 Feb 2022Disposed Of
Jatinder Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0030
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 22Indian Penal Code, 1860 — Section 323, 341, 504
High Courts11 Feb 2022Dismissed
Shanti Devi And Others Vs Raj Kumari And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0029
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts11 Feb 2022Disposed Of
Dhani Ram Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0028
High Courts11 Feb 2022Dismissed
Kans Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 29, 61, 85