Central Civil Services (Leave) Rules, 1972 — Rule 19, 30(1), 31(1), 34(1), 39(2)(b)(ii), 43, 43AA, 43(1), 43(B), 43CMaternity Benefit Act, 1961 — Section 4, 5

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High Courts10 Feb 2022Dismissed

Vishal Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0021

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High Courts10 Feb 2022Disposed Of

Arun Gupta @ Lovely Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0020

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Evidence Act, 1872 — Section 27

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High Courts10 Feb 2022Disposed Of

Sabar Ali Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0019

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21

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High Courts09 Feb 2022Disposed Of

Raj Kumar Vs Authorized Officer And Others

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0018

Constitution Of India, 1950 — Article 226

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High Courts09 Feb 2022Disposed Of

Krishan Chand Alias Chottu Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0017

Indian Penal Code, 1860 — Section 306, 342, 352, 506

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High Courts09 Feb 2022Disposed Of

Reeta Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0015

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High Courts09 Feb 2022Disposed Of

Archana Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0014

Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66Evidence Act, 1872 — Section 27

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High Courts08 Feb 2022Disposed Of

Ismail Mohd Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0013

Indian Penal Code, 1860 — Section 34, 380, 411, 457Evidence Act, 1872 — Section 27

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High Courts07 Feb 2022Disposed Of

Bir Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0012

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15

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High Courts07 Feb 2022Allowed

Rakesh Kumar Vs State Of H.P. Through Secretary And Others

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0011

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High Courts07 Feb 2022Disposed Of

Jaswinder Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0010

Indian Penal Code, 1860 — Section 363, 366A, 370A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Immoral Traffic (Prevention) Act, 1956 — Section 5, 7

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High Courts07 Feb 2022Disposed Of