High Courts24 Jan 2022Allowed
Yash Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0065
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 154, 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 246 of 1,571
High Courts24 Jan 2022Dismissed
Ashok Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2022Allowed
Rajnikant Panday Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0063
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2022Disposed Of
Pravinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0062
Indian Penal Code, 1860 — Section 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 439, 482
High Courts21 Jan 2022Allowed
Sardeep Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Jan 2022Allowed
Satpal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0060
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i), 3(i)(r)(s)Indian Penal Code, 1860 — Section 34, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Jan 2022Dismissed
Anil Nagpal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0059
High Courts21 Jan 2022Allowed
Ayush Ranta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0058
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 454
High Courts21 Jan 2022Allowed
Shyam Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0057
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Jan 2022Dismissed
Jaswinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0056
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 15, 25, 27A, 29, 37, 61, 85Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Jan 2022Allowed
Prateek Garg And Others Vs Intelligence Officer
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0055
Central General Goods And Service Tax Act, 2017 — Section 70, 132(1)(b)(i), 13(1)(b)(ii)Integrated Goods And Services Tax Act, 2017 — Section 20(xv)Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Jan 2022Disposed Of
Abid Khan And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 377, 498AMuslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 4
High Courts18 Jan 2022Disposed Of
Mohammad Aadil Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0053
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 154, 439
High Courts17 Jan 2022Disposed Of
Raju Chandel Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0052
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 154, 438
High Courts17 Jan 2022Disposed Of
Dr. Deepika Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0051
High Courts17 Jan 2022Disposed Of
Gopal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0050
Indian Penal Code, 1860 — Section 307, 436Code Of Criminal Procedure, 1973 — Section 154, 439Evidence Act, 1872 — Section 27
High Courts14 Jan 2022Disposed Of
Kulbhushan And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0049
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 201, 341, 376(2)(N), 506
High Courts14 Jan 2022Disposed Of
Pitamber Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0048
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 164, 436, 436A
High Courts14 Jan 2022Disposed Of
M/S Prashanti Surya Construction Co. Pvt. Ltd Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0047
Constitution Of India, 1950 — Article 226Himachal Pradesh Motor Vehicle Rules, 1999 — Rule 196Motor Vehicles Act, 1988 — Section 117
High Courts14 Jan 2022Disposed Of
Chering Namgyal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0046