High Courts22 Mar 2022Disposed Of
Surender Mohan Mehta Vs Himachal Pradesh Tourism Development Corporation Ltd And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0056
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 238 of 1,571
High Courts22 Mar 2022Disposed Of
Bishan Lal Vs Himachal Pradesh Tourism Development Corporation Ltd And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0055
High Courts22 Mar 2022Disposed Of
Naresh Kumar Vs Himachal Pradesh Tourism Development Corporation Ltd And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0054
High Courts22 Mar 2022Disposed Of
Sushil Sharma Vs Himachal Pradesh Tourism Development Corporation Ltd And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0053
High Courts21 Mar 2022Allowed
Deepak Raj Bhatia Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0068
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 Mar 2022Dismissed
Gurudwara Bei Sehjal And Others Vs Gurprakash And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0067
Code Of Civil Procedure, 1908 — Section 148, 151, Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 10High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 2, 3, 4
High Courts21 Mar 2022Allowed
Pulvinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0066
Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 439Indian Penal Code, 1860 — Section 354A, 376, 506, 509
High Courts21 Mar 2022Disposed Of
Dila Ram Vs Sanjay Gupta And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0065
High Courts21 Mar 2022Disposed Of
Nirmla Devi And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0064
High Courts21 Mar 2022Disposed Of
Ramesh Sharma Vs Pratap Singh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0063
High Courts21 Mar 2022Disposed Of
Surat Singh Guleria Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0062
Constitution Of India, 1950 — Article 226
High Courts21 Mar 2022Allowed
Jai Dev Sharma (Since Deceased) And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0061
High Courts21 Mar 2022Dismissed
Manager Operational Head Vs 108 Ambulance Sewa
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0060
Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33A, 33(2)(b), 33(C)(2), 33A
High Courts21 Mar 2022Disposed Of
Anand Sharma Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0059
Constitution Of India, 1950 — Article 226
High Courts21 Mar 2022Dismissed
Avtar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0058
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 437, 438, 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 307, 323, 341, 506
High Courts21 Mar 2022Dismissed
Promila Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0057
Constitution Of India, 1950 — Article 142, 142(1), 245(1)University Grants Commission (Establishment Of And Maintenance Of Standards In Private Universities) Regulations, 2003 — Regulation 3(1), 3.3, 7University Grants Commission (Open And Distance Learning Programmes And Online Programmes) Regulations, 2020 — Regulation 4(i)(B)
High Courts21 Mar 2022Dismissed
State Of HP And Others Vs Arti Sharma
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0052
High Courts21 Mar 2022Disposed Of
Sukh Ram Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0051
High Courts21 Mar 2022Disposed Of
Gulab Singh Vs Himachal Pradesh Tourism And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0050
High Courts21 Mar 2022Allowed
Rajinder Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 354, 506